High Courts13 Mar 2018Dismissed
MEHNAZ AKHTAR & ANR Vs STATE & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0029
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 266 of 610
High Courts12 Mar 2018Dismissed
RAGHUBIR SINGH Vs PARDEEP SINGH
Jammu And Kashmir High Court · (2018) 03 J&K CK 0028
Code of Criminal Procedure, 1973 — Section 204, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 323, 451, 504
High Courts12 Mar 2018Disposed Of
MOHD. RAFIQ Vs STATE & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0027
Constitution of India, 1950 — Article 21, 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 188
High Courts12 Mar 2018Disposed Of
AJAZ AHMED Vs STATE & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0026
High Courts12 Mar 2018Dismissed
DR.PARAMJIT SINGH Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0025
High Courts12 Mar 2018Dismissed
DR.MOHINDER KUMAR Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0024
High Courts08 Mar 2018Disposed Of
DR. MUSHTAQ AHMED BHAT Vs STATE & ANR
Jammu And Kashmir High Court · (2018) 03 J&K CK 0023
Persons with Disability (Equal Opportunity and Protection of Rights) Act, 1998 — Section 36
High Courts08 Mar 2018Disposed Of
SUBASH CHANDER SHARMA Vs STATE OF JAMMU & KASHMIR
Jammu And Kashmir High Court · (2018) 03 J&K CK 0022
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 302, 498ACode of Criminal Procedure, 1973 — Section 161, 174, 324
High Courts07 Mar 2018Disposed Of
GURNAM SINGH Vs UNION OF INDIA AND OTHERS.
Jammu And Kashmir High Court · (2018) 03 J&K CK 0021
Administrative Tribunals Act, 1985 — Section 17Constitution of Jammu and Kashmir, 1956 — Section 94
High Courts06 Mar 2018Disposed Of
PARSHOTAM KUMAR SHARMA Vs B. R. SHARMA, CHIEF SECRETARY, & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0052
High Courts06 Mar 2018Allowed
TANVEER IQBAL Vs STATE & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0051
Code of Criminal Procedure, 1973 — Section 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 164, 376
High Courts06 Mar 2018Allowed
ROMESH CHANDER & ANR Vs MANOJ KUMAR
Jammu And Kashmir High Court · (2018) 03 J&K CK 0050
High Courts06 Mar 2018Disposed Of
RESIDENTS OF APNA VIHAR Vs KEWAL KRISHAN SAINI AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0005
Code of Criminal Procedure, 1973 — Section 133Constitution of Jammu and Kashmir 1956 — Section 103
High Courts06 Mar 2018Disposed Of
SURINDER SINGH & ANOTHER Vs F. C. I. & OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0004
High Courts06 Mar 2018Disposed Of
RANJANA SHARMA Vs STATE OF JAMMU & KASHMIR & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0003
High Courts06 Mar 2018Disposed Of
DR. VIJAY GUPTA AND ANOTHER Vs STATE OF JAMMU & KASHMIR AND ANOTHER
Jammu And Kashmir High Court · (2018) 03 J&K CK 0002
Code of Criminal Procedure, 1973 — Section 174, 561, 561(3)Ranbir Penal Code 1989 — Section 80, 88, 304A
High Courts05 Mar 2018Dismissed
MAKHAN SINGH Vs STATE OF JAMMU & KASHMIR & OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0044
High Courts05 Mar 2018Disposed Of
RAM RATTAN & ANR Vs FINANCIAL COMMISSIONER & OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0043
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 18, 22, 27, 28A
High Courts05 Mar 2018Disposed Of
DARSHAN SINGH AND ANOTHER Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0001
Jammu and Kashmir Land Acquisition Act 1990 — section 3(b), 4, 4(1), 6, 7, 9, 9a
High Courts02 Mar 2018Dismissed
ASHFAQ AHMED BUTT AND OTHERS. Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0048
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 24