High Courts12 Feb 2018Disposed Off
Khursheed Ahmad Lone Vs State & ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0018
Constitution of India, Article 22(5) - Protection against arrest and detention in certain cases
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 268 of 610
High Courts12 Feb 2018
Kashmir Consumer Welfare Forum & anr. Vs Commissioner Transport & Ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0017
High Courts12 Feb 2018Disposed Off
Nissar Ahmad Itoo and others Vs State of Jammu and Kashmir and another
Jammu And Kashmir High Court · (2018) 02 J&K CK 0011
High Courts09 Feb 2018Disposed Of
SANJAY KUMAR AND ANOTHER Vs STATE OF JAMMU & KASHMIR
Jammu And Kashmir High Court · (2018) 02 J&K CK 0066
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 212, 341, 376,Code of Criminal Procedure, 1973 — Section 272(1), 272(2)
High Courts09 Feb 2018Disposed Of
MOHD. MUSHTAQ AND ORS Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 02 J&K CK 0065
Jammu and Kashmir Code of Criminal Procedure, Act, 1989 — Section 164A, 173(3), 178(8), 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 109, 148, 149, 302, 343, 366, 376, 380Indian Penal Code 1860 — Section 120B, 406, 420, 426, 467, 468, 471, 477B
High Courts09 Feb 2018Allowed
GULSHAN BEGHUM AND ANR Vs STATE OF JAMMU & KASHMIR AND ORS
Jammu And Kashmir High Court · (2018) 02 J&K CK 0064
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 302
High Courts09 Feb 2018
SAVE through its Chairman Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0057
High Courts09 Feb 2018
Shivan Mahajan Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0056
High Courts09 Feb 2018Disposed Off
Zahid Hussain Shah Vs State & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0055
High Courts09 Feb 2018Disposed Off
Basharat Hussain & ors. Vs State & ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0054
High Courts09 Feb 2018Allowed
Parveen Kouser and anr Vs State of J&K and ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0053
Code of Criminal Procedure, 1973, Section 100, Section 561-A - Person in charge of closed place to allow search
High Courts09 Feb 2018Dismissed
State of J&K and others Vs Mohammad Sultan Mir
Jammu And Kashmir High Court · (2018) 02 J&K CK 0049
Jammu and Kashmir Contempt of Courts Act, 1997, Section 19
High Courts08 Feb 2018
Rinku Kumar and anr Vs State of J&K and ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0052
Ranbir Penal Code, 1860, Section 376, Section 109, Section 366
High Courts08 Feb 2018Disposed Off
Mohd. Latief Vs State & Ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0051
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956, Rule 24
High Courts08 Feb 2018Dismissed
Union of India Vs Chain Singh & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0050
High Courts08 Feb 2018Disposed Off
Wali Mohd Ganai Vs State of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0048
Ranbir Penal Code, 1860, Section 471, Section 467 -Jammu and Kashmir Police Rules, 1960, - Rule 338(2), Rule 138(2)
High Courts08 Feb 2018Dismissed
Nigeena Begum & anr Vs State of J&K & ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0043
High Courts08 Feb 2018
Initiating Suo-Moto Action Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0013
High Courts08 Feb 2018Disposed Off
Shabroza Akhter Vs State of J&K and ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0006
High Courts07 Feb 2018
Rajinder Singh Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0047
Biomedical Waste Mangement Rules, 2016, Rule 12, Rule 4, Rule 8, Rule 3(m)