High Courts10 Jun 2020
Union Territory Of J&K Vs Darshan Parara
Jammu And Kashmir High Court · (2020) 06 J&K CK 0128
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 342
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 170 of 610
High Courts10 Jun 2020
State Of J&K Vs Shamil Singh
Jammu And Kashmir High Court · (2020) 06 J&K CK 0127
Code Of Criminal Procedure, 1973 — Section 174Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302
High Courts10 Jun 2020
Union Territory Of J&K Vs Majid Mohd
Jammu And Kashmir High Court · (2020) 06 J&K CK 0126
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Motor Vehicles Act, 1988 — Section 179Code Of Criminal Procedure, 1973 — Section 161, 342
High Courts10 Jun 2020
Union Territory Of J&K Vs Shabir Ahmed
Jammu And Kashmir High Court · (2020) 06 J&K CK 0125
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 42, 42(1), 42(2), 55, 57Code Of Criminal Procedure, 1973 — Section 342
High Courts09 Jun 2020Dismissed
State Of J&K Vs Sunil Kumar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0133
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 201, 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164(A)
High Courts09 Jun 2020Dismissed
Union Territory Of J&K Vs Mushtaq Ahmed
Jammu And Kashmir High Court · (2020) 06 J&K CK 0132
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1898 — Section 512Code Of Criminal Procedure, 1973 — Section 342
High Courts09 Jun 2020Dismissed
Union Territory Of J&K Vs Brij Lal
Jammu And Kashmir High Court · (2020) 06 J&K CK 0131
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 342
High Courts09 Jun 2020Dismissed
Prithvi Paul Raina Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0130
Constitution Of India, 1950 — Article 14, 16
High Courts09 Jun 2020
National Insurance Company Limited Vs Praba Sini Sethi And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0129
Motor Vehicles Act, 1988 — Section 173
High Courts09 Jun 2020Allowed
Union Territory Of J&K And Others Vs Mehmooda Shaheen Medical Trust Hospital
Jammu And Kashmir High Court · (2020) 06 J&K CK 0047
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 336, 353, 447(A), 506Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts09 Jun 2020Dismissed
Syed Mubeen And Others Vs Hakima Bano And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0046
High Courts08 Jun 2020Dismissed
Union Of India Vs Parveen Singh And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0138
High Courts08 Jun 2020Dismissed
New India Assurance Co. Ltd Vs Romesh Chand And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0137
High Courts08 Jun 2020Allowed
Rajeev Kaw Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0136
High Courts08 Jun 2020Disposed Off
Ravinder Kumar Bhan Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0135
High Courts08 Jun 2020Dismissed
Haneef Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0134
High Courts05 Jun 2020Dismissed
National Insurance Co. Ltd Vs Jafar Shah And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0142
High Courts05 Jun 2020Disposed Off
Bharti Axa General Ins. Co. Ltd Vs Vicki Devi And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0141
High Courts05 Jun 2020Disposed Off
Sagar Massieh And Others Vs Collector (Assistant Commissioner) Revenue And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0140
Jammu And Kashmir Land Acquisition Act, 1934 — Section 4, 25, 35Land Acquisition Act, 1894 — Section 52
High Courts05 Jun 2020Disposed Off
Tarsem Kumar And Others Vs Suresh Kumar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0139