High Courts04 Jun 2020Dismissed

State Of J&K Vs Ranjit Singh

Jammu And Kashmir High Court · (2020) 06 J&K CK 0146

Arms Act, 1959 — Section 3, 25Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302
High Courts29 May 2020Dismissed

Syed Saiqa Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 05 J&K CK 0010

Code Of Criminal Procedure, 1973 — Section 161, 173, 437, 437(1)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 302Arms Act, 1959 — Section 7, 27