High Courts19 May 2020Dismissed
Shree Ram General Insurance Company Ltd Vs Geeta Sharma And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0007
Employees Compensation Act, 1923 — Section 30
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 172 of 610
High Courts19 May 2020Disposed Off
Ashok Kumar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0006
High Courts19 May 2020Allowed
Soom Bhadur And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0005
High Courts19 May 2020Allowed
Ishar Dass Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0004
High Courts05 May 2020Dismissed
Sahil Ahmad Bhat Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0013
Jammu And Kashmir Public Safety Act, 1978 — Section 8Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 336, 427Constitution Of India, 1950 — Article 22(5)
High Courts27 Apr 2020Disposed Off
Azra Ismai And Others Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 04 J&K CK 0001
Code Of Criminal Procedure, 1973 — Section 107, 109, 151Jammu And Kashmir Public Safety Act, 1978 — Section 19, 20
High Courts22 Apr 2020Allowed
Amit Chawala Vs Nirmal Chawala And Others
Jammu And Kashmir High Court · (2020) 04 J&K CK 0005
Code Of Criminal Procedure, 1973 — Section 115, 151, Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 10Jammu And Kashmir Civil Procedure Amendment Act, 2018 — Section 1(2)Constitution Of India, 1950 — Article 227
High Courts22 Apr 2020Dismissed
Sham Lal Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 04 J&K CK 0004
Central Civil Services (Temporary Services) Rules, 1965 — Rule 5(1)(a), 5(1)(b)Central Reserve Police Rules, 1955 — Rule 16Constitution Of India, 1950 — Article 226
High Courts22 Apr 2020Dismissed
Chaman Lal And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 04 J&K CK 0003
Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 5
High Courts22 Apr 2020Allowed
Madan Lal Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 04 J&K CK 0002
High Courts31 Mar 2020Disposed Off
Parvez Ahmad Bhat Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0070
Constitution Of India, 1950 — Article 22(5)
High Courts31 Mar 2020Allowed
Asif Khursheed Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0069
Public Service Act, 1999 — Section 14Constitution Of India, 1950 — Article 22(5)
High Courts31 Mar 2020
Basit Ahmad Badder Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0067
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(4), 13, 19, 19(1), 21General Clauses Act, 1977 — Section 21Constitution Of India, 1950 — Article 22(5)
High Courts26 Mar 2020Dismissed
Som Dutt And Others Vs J&K Special Tribunal And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0060
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 2(12), 4, 7, 8, 10(2)
High Courts24 Mar 2020Disposed Off
Ramesh Lal Vs State Of J&K
Jammu And Kashmir High Court · (2020) 03 J&K CK 0059
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 366, 376
High Courts24 Mar 2020Allowed
Syed Shakeel Ur Rehman Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0058
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 420, 467, 468, 471Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(2)Code Of Criminal Procedure, 1973 — Section 497
High Courts20 Mar 2020Allowed
Tufail Ahmad Zaldar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0073
Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts20 Mar 2020Disposed Off
Nazir Ahmed And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0057
High Courts20 Mar 2020Dismissed
M/S Simnani Constructions And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0056
Constitution Of India, 1950 — Article 14, 226
High Courts20 Mar 2020Disposed Off
Charanpreet Singh And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0055