High Courts18 Mar 2020Disposed Off
Tajam-Ul-Islam Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0062
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 174 of 610
High Courts18 Mar 2020Dismissed
Suresh Kumar Sharma Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0042
Jammu And Kashmir Education (Gazetted) College Service Recruitment Rules, 2008 — Rule 2(d), 2(f), 2(j), 9, 11Constitution Of India, 1950 — Article 37(1), 37(2)
High Courts18 Mar 2020Dismissed
Chaman Lal Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0041
High Courts18 Mar 2020Dismissed
Kali Begum And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0040
High Courts18 Mar 2020Disposed Off
Shabir Ahmad Dar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0039
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(4)
High Courts18 Mar 2020Disposed Off
Aqif Ahmed Bhat Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0038
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(4)
High Courts18 Mar 2020Disposed Off
United India Insurance Co. Ltd Vs Heemala Begum
Jammu And Kashmir High Court · (2020) 03 J&K CK 0037
High Courts18 Mar 2020Dismissed
Aarti Devi Vs Suraj Parkash Singh And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0036
Hindu Marriage Act, 1955 — Section 13, 34Limitation Act, 1963 — Section 5
High Courts18 Mar 2020Dismissed
Sunita Devi Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0035
High Courts18 Mar 2020Disposed Off
Raj Rani And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0034
High Courts18 Mar 2020Disposed Off
Hafiz Ul Rehman Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0033
High Courts18 Mar 2020Disposed Off
Sakshi Baru And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0032
High Courts18 Mar 2020Dismissed
Prithpal Singh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0031
Jammu And Kashmir Panchayati Raj Act, 1989 — Section 4, 6, 12, 12(2), 12(3), 15, 21, 23, 25Haryana Panchayati Raj Act, 1994 — Section 175, 175(v), 175(1)(v), 175(w)Jammu And Kashmir Panchayati Raj Rules, 1996 — Rule 48, 48(f), 49, 50, 57, 58, 59, 59(1), 59(2), 59(3), 59(4)
High Courts18 Mar 2020Dismissed
Ashwani Kumar Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 03 J&K CK 0030
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 102(B), 302
High Courts17 Mar 2020Disposed Off
Javed Ahmad Tak Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0061
High Courts17 Mar 2020Dismissed
Ganesh Dass Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0029
High Courts17 Mar 2020Disposed Off
Paramdeep Kour And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0028
High Courts17 Mar 2020Disposed Off
Fatima Rahim And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0026
Jammu And Kashmir Combined Competitive Examination Rules, 2008 — Rule 8(4), 8(5), 9, 9(1), 9(2)Constitution Of India, 1950 — Article 136, 226
High Courts16 Mar 2020Disposed Off
Ghulam Jeelani Mir Vs Srinagar Municipal Corporation And Ors
Jammu And Kashmir High Court · (2020) 03 J&K CK 0025
High Courts16 Mar 2020Dismissed
Avtar Singh And Others Vs Sanji Tlvir And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0024