High Courts04 Mar 2020Disposed Of
Tara Singh And Others Vs B.B. Vyas, Chief Secretary And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0003
Constitution Of India, 1950 — Article 14, 15
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 176 of 610
High Courts04 Mar 2020Disposed Of
Sajjad Hussain Mir Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0002
Jammu And Kashmir Public Safety Act, 1978 — Section 8Code Of Criminal Procedure, 1973 — Section 161Constitution Of India, 1950 — Article 22(5)
High Courts02 Mar 2020Dismissed
Kuldeep Kour Vs Vice Chairman, Jda, Jammu And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0001
Jammu And Kashmir Development Act, 1970 — Section 48Code Of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2Civil Procedure Code (Amendment) Act, 1999 — Section 115
High Courts28 Feb 2020Disposed Of
Mohd Rashid Malik Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0075
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 336, 341Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)
High Courts28 Feb 2020Disposed Of
Najmussaquib Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0074
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 124(A)Unlawful Activities (Prevention) Act, 1967 — Section 13Jammu And Kashmir Public Safety Act, 1978 — Section 17
High Courts28 Feb 2020Dismissed
State Through Police Station, Sho Rajouri Vs Mohd Satar And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0073
Code Of Criminal Procedure, 1973 — Section 512
High Courts28 Feb 2020Dismissed
Swami Vivekanand Institute Of Nursing And Paramedical Sciences Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0072
High Courts28 Feb 2020Dismissed
Joginder Singh Vs State Of J&K And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0071
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 4(c), 155(2), 156(1), 216, 227, 228, 269, 323, 386, 397, 399, 401, 482, 561(A)
High Courts28 Feb 2020Dismissed
Vinod Bhat And Another Vs State Of J&K And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0070
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 167(2), 173, 173(2), 173(2)(i), 173(8), 227, 228
High Courts28 Feb 2020Disposed Of
A.V. Institute Of Nursing And Paramedical Sciences, Jammu And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0069
Indian Nursing Council Act, 1947 — Section 1, 2Jammu And Kashmir Reorganisation Act, 2019 — Section 95Jammu And Kashmir Nursing Council Act, 2012 — Section 19, 20, 21, 23, 35, 36
High Courts27 Feb 2020Allowed
Serhan Abass Sheikh Vs State And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0079
Jammu And Kashmir Public Safety Act, 1978 — Section 8(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307, 341, 323, 353, 354, 504
High Courts27 Feb 2020Dismissed
Ashwani Kumar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0078
Jammu And Kashmir Persons with Disabilities (Equal Opportunity, Protection Of Rights And Full Participation) Act, 1998 — Section 21, 22
High Courts27 Feb 2020Dismissed
Waseem Raja Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0077
High Courts27 Feb 2020Dismissed
Rakesh Kumar Chauhan Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0076
High Courts26 Feb 2020Allowed
Altaf Hussain Sidiqi Vs Sidco And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0090
Arbitration And Conciliation Act, 1996 — Section 11, 14
High Courts26 Feb 2020Dismissed
Naveen Gupta Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0080
Constitution Of India, 1950 — Article 226
High Courts26 Feb 2020Dismissed
Mohd Altaf And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0065
Code Of Criminal Procedure, 1973 — Section 482, 561(A)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498(A)
High Courts26 Feb 2020Disposed Of
Dr. Nazia Khurshid And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0064
Constitution Of India, 1950 — Article 21
High Courts25 Feb 2020Disposed Of
Adnan Wani And Ors Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0068
High Courts25 Feb 2020Allowed
Irfan Ahmad Bhat Vs State Through Police Station Budgam
Jammu And Kashmir High Court · (2020) 02 J&K CK 0067
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302, 309, 341Constitution Of India, 1950 — Article 21