High Courts19 Jun 2020Dismissed
New India Assurance Co. Ltd Vs Surjit Kour And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0093
Employee Compensation Act, 1923 — Section 30
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 168 of 610
High Courts19 Jun 2020Dismissed
New India Assurance Co. Ltd Vs Hazoor Din And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0092
Employee Compensation Act, 1923 — Section 4(A)(3), 30
High Courts19 Jun 2020Dismissed
National Insurance Co. Ltd Vs Suman Kumari And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0091
Motor Vehicles Act, 1988 — Section 173
High Courts19 Jun 2020Disposed Off
Chamber Of Commerce And Industry Vs Y. V. Sharma And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0090
Competition Act, 2002 — Section 10, 10(B, 11, 13(i), 16, 17, 19, 21Specific Relief Act, 1963 — Section 41, 41(g), 41(i)
High Courts19 Jun 2020Allowed
Parvez Ahmad Nengroo Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0042
Code Of Civil Procedure, 1908 — Order I Rule 10 , Order 6 Rule 17
High Courts19 Jun 2020Dismissed
National Insurance Company Ltd Vs Tsewang Dorjay And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0041
Motor Vehicles Act, 1988 — Section 168
High Courts17 Jun 2020Dismissed
Oriental Insurance Company Limited Vs Dalip Singh And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0095
High Courts17 Jun 2020Dismissed
New India Assurance Company Limited Vs Joshi Sharma And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0094
High Courts17 Jun 2020Dismissed
Oriental insurance Company Vs Suraj Parkash And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0070
Motor Vehicles Act, 1988 — Section 140
High Courts16 Jun 2020Allowed
Ali Mohammad Charloo @ Sagar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0044
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(4), 13Code Of Criminal Procedure, 1973 — Section 107, 151Constitution Of India, 1950 — 22(5), 35(A), 370
High Courts16 Jun 2020Dismissed
Sharan Gurdev Singh And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0043
Administrative Tribunals Act, 1985 — Section 3(q), 28
High Courts15 Jun 2020Disposed Off
Nasar Hussain And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0096
Code Of Criminal Procedure, 1973 — Section 438
High Courts12 Jun 2020
Mukhtar Ahmed Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0120
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)
High Courts12 Jun 2020
Arvind Kumar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0119
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)
High Courts12 Jun 2020
Farida Begum Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0118
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)
High Courts12 Jun 2020
Farooq Iqbal Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0117
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)
High Courts12 Jun 2020
Shadab Ahmed Khan Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0116
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)
High Courts12 Jun 2020
Vijay Sharma And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0115
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)
High Courts12 Jun 2020
Tsewang Rigzin And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0114
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)
High Courts12 Jun 2020
Manik Kaith And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0113
Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)