High Courts25 Jun 2020Dismissed
Arti Sharma Vs Deepak Kumar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0077
Code Of Criminal Procedure, 1973 — Section 488Code Of Civil Procedure, 1908 — Section 115
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 167 of 610
High Courts25 Jun 2020Disposed Off
National Insurance Company Ltd Vs Umar Ghulam Zargar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0034
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304(A), 337
High Courts24 Jun 2020Dismissed
Amit Gupta Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0080
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(e), 15, 20(A)Constitution Of India, 1950 — Article 226
High Courts24 Jun 2020
Nittu Sudan Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0079
High Courts24 Jun 2020
Manu Kapoor Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0078
High Courts24 Jun 2020Dismissed
National Insurance Co. Ltd Vs Javaid Ahmad Dar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0035
High Courts23 Jun 2020Dismissed
Bashir Ullah Vs Shri Ram General Insurance Company Ltd And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0088
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts23 Jun 2020Dismissed
Ravi Kumar Sharma Vs Yoginder Singh
Jammu And Kashmir High Court · (2020) 06 J&K CK 0087
Negotiable Instrument Act, 1881 — Section 138Code Of Criminal Procedure, 1898 — Section 561(A)Income Tax Act, 1961 — Section 266(ss)
High Courts23 Jun 2020Disposed Off
Tanveer Ahmed Zargar And Others Vs Surinder Kumar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0086
Code Of Criminal Procedure, 1973 — Section 156(1), 56(3)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 167, 504, 506
High Courts23 Jun 2020Dismissed
National Insurance Co. Ltd Vs Abhijeet Khajuria And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0085
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jun 2020Dismissed
National Insurance Company Limited Vs Sanjeev Sharma And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0084
Motor Vehicles Act, 1988 — Section 173
High Courts23 Jun 2020Dismissed
Gani Ahatu Vs Divisional Manager, J&KSFC
Jammu And Kashmir High Court · (2020) 06 J&K CK 0083
High Courts23 Jun 2020Dismissed
Ghulam Mustaffa Lone Vs Divisional Manager, State Forest Corporation
Jammu And Kashmir High Court · (2020) 06 J&K CK 0082
High Courts23 Jun 2020Allowed
Sharief And Others Vs National Insurance Co And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0081
Motor Vehicles Act, 1988 — Section 163(A)
High Courts23 Jun 2020Dismissed
Manzoor Ahmad Bhat Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0037
High Courts23 Jun 2020Dismissed
Mohammad Maqbool Najar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0036
High Courts22 Jun 2020Dismissed
TBA Infra Structure Pvt. Ltd And Others Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0089
High Courts22 Jun 2020Dismissed
Arvinder Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0040
Administrative Tribunals Act, 1985 — Section 3(q), 28Constitution Of India, 1950 — Article 136, 226, 227
High Courts22 Jun 2020Disposed Off
Nasreen Jan Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0039
Jammu And Kashmir Land Revenue Act, 1996 — Section 94, 95
High Courts22 Jun 2020Dismissed
Sajad Ahmad Malik And Others Vs Divisional Manager, National Insurance Company Ltd And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0038
Jammu And Kashmir Consumer Protection Act, 1987 — Section 17, 18(1)Administrative Tribunals Act, 1985 — Section 5(7), 14, 28, 29General Clauses Act, 1897 — Section 6, 6(c), 6(e)