High Courts30 Jun 2020Dismissed
Villagers Of Village Thanna Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0005
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 166 of 610
High Courts30 Jun 2020Dismissed
Paras Saini Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0004
High Courts30 Jun 2020Dismissed
Naveen Kumar And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0003
High Courts30 Jun 2020Dismissed
Naseem Akhter Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0002
High Courts30 Jun 2020Dismissed
Kashmir Eves Organization Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0001
High Courts29 Jun 2020Dismissed
Pawan Kumar Vs J&K Tourism Development Corporation Ltd And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0069
High Courts29 Jun 2020Dismissed
Ahjaz Ahmed Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0068
Jammu And Kashmir Reservation Act, 2004 — Section 19Constitution Of India, 1950 — Article 14
High Courts29 Jun 2020Disposed Off
Kartar Singh Padwal Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0067
Armed Forces Tribunal Act, 2007 — Section 14
High Courts29 Jun 2020Disposed Off
Nisha Kumari Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0066
Armed Forces Tribunal Act, 2007 — Section 14
High Courts29 Jun 2020
Arshid Ahmad Allie Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0031
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 307, 323, 427Constitution Of India, 1950 — Article 22(3)
High Courts29 Jun 2020Dismissed
Tariq Umar Sheikh Vs Zubair Khan And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0030
High Courts29 Jun 2020Disposed Off
Afzal Beig And Others Vs Kuldeep Kumar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0029
Motor Vehicles Act, 1988 — Section 158, 166, 168, 168(1), 169, 169(2)Jammu & Kashmir Motor Vehicles Rules, 1991 — Rule 321, 322
High Courts26 Jun 2020Dismissed
Union Territory Of Jammu And Kashmir Vs Sunil Kumar
Jammu And Kashmir High Court · (2020) 06 J&K CK 0076
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 342
High Courts26 Jun 2020Dismissed
State Of J&K Vs Sonu Kumar And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0075
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 42, 42(1), 42(2), 55, 57Code Of Criminal Procedure, 1973 — Section 342
High Courts26 Jun 2020Dismissed
State Of J&K Vs Rahat Ali
Jammu And Kashmir High Court · (2020) 06 J&K CK 0074
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 342, 363, 376Code Of Criminal Procedure, 1973 — Section 164(A), 342
High Courts26 Jun 2020Dismissed
Union Territory Of Jammu And Kashmir Vs Ram Kumar RESPONDENT
Jammu And Kashmir High Court · (2020) 06 J&K CK 0073
Code Of Criminal Procedure, 1973 — Section 164(A), 174, 175, 342Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302
High Courts26 Jun 2020Disposed Off
Kashif And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0072
High Courts26 Jun 2020Dismissed
State Of J&K Vs Sunil Kumar
Jammu And Kashmir High Court · (2020) 06 J&K CK 0071
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302Evidence Act, 1872 — Section 106
High Courts26 Jun 2020Allowed
Syed Iftikhar Indrabi Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0033
Jammu & Kashmir Public Safety Act, 1978 — Section 8, 8(1)(a)(i)Constitution Of India, 1950 — Article 22(5)
High Courts26 Jun 2020Disposed Off
Dalbeer Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0032