High Courts30 Jun 2020Dismissed
National Insurance Company Ltd Vs Shamima And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0064
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 164 of 610
High Courts30 Jun 2020Dismissed
Calliope School Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0063
High Courts30 Jun 2020Dismissed
Shiv Kumar Kataria Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0062
High Courts30 Jun 2020Dismissed
Abhey Sood And Others Vs J.K.B.O.S.E And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0061
High Courts30 Jun 2020Dismissed
Suresh Kumar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0060
High Courts30 Jun 2020Dismissed
Hemashri Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0059
High Courts30 Jun 2020Dismissed
Data Ranpat Dev Instt. Of Med. Services Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0058
High Courts30 Jun 2020Dismissed
SD Memorial ETT Institute Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0057
High Courts30 Jun 2020Dismissed
Subam Motton Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0056
High Courts30 Jun 2020Dismissed
Imran Choudhary Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0055
Constitution Of India, 1950 — Article 14, 21
High Courts30 Jun 2020Dismissed
Subash Chander Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0054
High Courts30 Jun 2020Dismissed
Shanti Niketan ETT Institute And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0053
High Courts30 Jun 2020Dismissed
Shankeracharya College of E.T.T And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0052
High Courts30 Jun 2020Disposed Off
New Modern Higher Secondary School Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0051
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 448Code Of Criminal Procedure, 1973 — Section 161
High Courts30 Jun 2020Dismissed
Deep Singh Vs State Of J&K
Jammu And Kashmir High Court · (2020) 06 J&K CK 0050
High Courts30 Jun 2020Dismissed
Rohit Sharma Vs State Of J&K
Jammu And Kashmir High Court · (2020) 06 J&K CK 0049
High Courts30 Jun 2020Dismissed
Bal Deeksha ETT. Institute Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0048
High Courts30 Jun 2020Dismissed
New J.K. Roadways Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0028
Jammu & Kashmir Motor Vehicles Rules, 1991 — Rule 127(2)Constitution Of India, 1950 — Article 226
High Courts30 Jun 2020Disposed Off
National Insurance Company Ltd Vs Bilal Ahmad Mir And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0027
Motor Vehicles Act, 1988 — Section 3, 181
High Courts30 Jun 2020Dismissed
Laxmi Education Trust Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0026