High Courts08 Jul 2020Disposed Off
Chander Gupta And Others Vs Om Parkash And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0079
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 163 of 610
High Courts07 Jul 2020Disposed Off
Ajaz Yousaf Vs Faiz-Ul-Rehman And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0089
Negotiable Instruments Act, 1881 — Section 138, 141
High Courts07 Jul 2020Dismissed
Onkar Singh Wazir Vs Vijay Kumar Gupta And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0088
Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 226, 227
High Courts07 Jul 2020Dismissed
Reliance General Insurance Co. Ltd Vs Sudesh Devi And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0087
Employees Compensation Act, 1923 — Section 4(a), 12(2), 30, 30(e), 30(1)(a)Motor Vehicles Act, 1988 — Section 66, 74
High Courts07 Jul 2020Dismissed
United India Insurance Co. Ltd Vs Govind Sharma And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0086
High Courts07 Jul 2020Dismissed
Chaggar Singh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0085
Jammu and Kashmir Tenancy Act, 1980 — Section 67Jammu and Kashmir Land Revenue Act, 1996 — Section 133Constitution Of India, 1950 — Article 226
High Courts07 Jul 2020Dismissed
Amam Ali And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0084
High Courts06 Jul 2020Disposed Off
Imtiyaz Ahmad Khan Vs Hafsa Imtiyaz And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0097
Jammu And Kashmir Protection Of Women From Domestic Violence Act, 2010 — Section 12Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307, 342, 352, 354, 379, 403, 406, 498(A), 506Code Of Criminal Procedure, 1898 — Section 561(A)
High Courts06 Jul 2020Disposed Off
Ashwani Kumar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0092
High Courts06 Jul 2020Dismissed
Methan Singh Vs Kash Hind Floor Mill
Jammu And Kashmir High Court · (2020) 07 J&K CK 0091
Employees Compensation Act, 1923 — Section 4(A)(3)(a), 30
High Courts06 Jul 2020Dismissed
Kuldeep Raj Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0090
High Courts03 Jul 2020
Sami Ullah Naqshbandi Vs Sadaf Niyaz Shah
Jammu And Kashmir High Court · (2020) 07 J&K CK 0101
Indian Penal Code, 1860 — Section 166, 166(A), 167Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts03 Jul 2020Disposed Off
Hakim Rohulla Ghazi Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0099
Jammu And Kashmir Municipal Act, 2000 — Section 25, 25(2), 25(4)
High Courts03 Jul 2020
Abhishek Gupta And Others Vs Jammu And Kashmir Bank Ltd And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0098
Administrative Tribunal Act, 1985 — Section 3(q), 5(7), 14, 14(1), 14(1)(a), 14(1)(a)(b)(c), 14(2), 18(1)Post-Graduate Institute Of Medical Education And Research, Chandigarh, Act 1966 — Section 4Constitution Of India, 1950 — Article 12, 310(2), 311, 370(3)
High Courts03 Jul 2020Disposed Off
Drug Inspector Zone Vs S.K.Khanna And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0096
Drugs And Cosmetics Act, 1940 — Section 18(c), 18(a)(i), 27, 32(2)Code Of Criminal Procedure, 1973 — Section 247, 256, 401(5)
High Courts03 Jul 2020
M/s Aar Kay Enterprises Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0094
High Courts03 Jul 2020Dismissed
Union Of India APPELLANT @Hash Kashmir Goods Service And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0093
High Courts02 Jul 2020Disposed Off
United India Insurance Company Ltd Vs Mohammad Subhan Bhat And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0100
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 302, 307, 324, 427Arms Act, 1959 — Section 7, 25Motor Vehicles Act, 1988 — Section 165
High Courts02 Jul 2020Disposed Off
M/s Surya Roller Flour Mills Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0095
High Courts30 Jun 2020Disposed Off
Anil Kohli Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0065
Jammu And Kashmir Excise Act, 1958 — Section 3(A), 11, 12, 20, 22, 25Jammu And Kashmir Liquor License And Sale Rules, 1984 — Rule 5, 14, 36, 40