COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,204 judgments · page 124 of 611

High Courts02 Jun 2021Dismissed

Vishal Sharma And Others Vs Union Territory Of Jammu And Kashmir Through SHO P/S Domana And Anr

Jammu And Kashmir High Court · (2021) 06 J&K CK 0015

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 147, 149, 302, 307, 341Arms Act, 1959 — Section 3, 4, 25, 30Code Of Criminal Procedure, 1973 — Section 389, 389(1), 439

Read judgment

High Courts02 Jun 2021Dismissed

Manjeet Kumar Vs University Of Jammu & Ors

Jammu And Kashmir High Court · (2021) 06 J&K CK 0014

Read judgment

High Courts01 Jun 2021Disposed Of

Hoshiar Singh Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2021) 06 J&K CK 0019

Constitution Of India, 1950 — Article 14

Read judgment

High Courts01 Jun 2021Disposed Of

Vaishno Devi Vs UT Of J&K & Anr

Jammu And Kashmir High Court · (2021) 06 J&K CK 0018

Read judgment

High Courts01 Jun 2021Disposed Of

Gagan Deep Vs Union Of India & Ors

Jammu And Kashmir High Court · (2021) 06 J&K CK 0017

Read judgment

High Courts01 Jun 2021Disposed Of

Deepak Sharma Vs Union Of India & Ors

Jammu And Kashmir High Court · (2021) 06 J&K CK 0016

Read judgment

High Courts01 Jun 2021Dismissed

Noor Ul Amin Malik Vs Commissioner/ Secretary And Others

Jammu And Kashmir High Court · (2021) 06 J&K CK 0010

Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 31, 31(3)

Read judgment

High Courts31 May 2021Allowed

Shriram General Insurance Co. Ltd. Vs Amit Sharma & Ors

Jammu And Kashmir High Court · (2021) 05 J&K CK 0060

Read judgment

High Courts31 May 2021Dismissed

Sonu Gupta Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2021) 05 J&K CK 0059

Indian Penal Code, 1860 — Section 420

Read judgment

High Courts29 May 2021Disposed Of

Sky Lark Academy Vs Ut Of J&K & Ors

Jammu And Kashmir High Court · (2021) 05 J&K CK 0058

Read judgment

High Courts29 May 2021Allowed

Mohammad Shahnawaz Padihar & Ors Vs Baba Ghulam Shah Badshah University & Ors

Jammu And Kashmir High Court · (2021) 05 J&K CK 0057

Read judgment

High Courts29 May 2021Disposed Of

Priya Sharma And Others Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2021) 05 J&K CK 0056

Read judgment

High Courts28 May 2021Disposed Of

Kuldeep Singh Vs Union Territory Of J&K And Another

Jammu And Kashmir High Court · (2021) 05 J&K CK 0062

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302

Read judgment

High Courts28 May 2021Allowed

Vikas Jandial And Others Vs Union Territory Of J&K And Another

Jammu And Kashmir High Court · (2021) 05 J&K CK 0061

Code Of Criminal Procedure, 1973 — Section 482, 498AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498AIndian Penal Code, 1860 — Section 498A

Read judgment

High Courts28 May 2021Allowed

Bhavneet Singh Bhatia And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2021) 05 J&K CK 0055

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498AIndian Penal Code, 1860 — Section 498A

Read judgment

High Courts28 May 2021Disposed Of

Sajad Ahmad Bhat Vs Union Territory Of J&K And Anr

Jammu And Kashmir High Court · (2021) 05 J&K CK 0054

Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(4), 13, 19General Clauses Act, 1977 — Section 21Constitution Of India, 1950 — Article 22(5)

Read judgment

High Courts28 May 2021Dismissed

Dr Nazir Ahmad Dhar Vs Musthaq Ahmad Dhar And Others

Jammu And Kashmir High Court · (2021) 05 J&K CK 0053

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

Read judgment

High Courts28 May 2021Allowed

Abdul Aziz Khan And Another Vs Ghulam Mohammad Langoo

Jammu And Kashmir High Court · (2021) 05 J&K CK 0052

Evidence Act, 1872 — Section 116East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A

Read judgment

High Courts25 May 2021Disposed Of

Farooq Ahmad Bhat Alias Tawheedi Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2021) 05 J&K CK 0048

Jammu And Kashmir Public Safety Act, 1978 — Section 13Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Constitution Of India, 1950 — Article 19, 21, 22, 22(2)(b), 22(5)

Read judgment

High Courts24 May 2021Dismissed

Rohit Sharma Vs Ut Of J&K And Others

Jammu And Kashmir High Court · (2021) 05 J&K CK 0049

Read judgment