High Courts24 May 2021Dismissed
Abdul Rashid Khan And Ors Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0047
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 125 of 611
High Courts21 May 2021Dismissed
Muneer Ahmad Akhoon Vs State And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0046
Jammu And Kashmir Land Revenue Act, 1996 — Section 15(3)
High Courts21 May 2021Disposed Of
Abdul Qayoom Dar Vs Chief Engineer (Nz-V), Cpwd, Satwari, Jammu And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0045
Arbitration And Conciliation Act, 1996 — Section 11Constitution Of India, 1950 — Article 14, 19, 226
High Courts21 May 2021Dismissed
Syed Hassan Shah And Others Vs Ut Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0044
Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2021Disposed Of
Ahmed Din And Another Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 05 J&K CK 0051
Indian Penal Code, 1860 — Section 34, 354, 452Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 482
High Courts20 May 2021Dismissed
National Insurance Company Limited Vs Mohammad Akbar Magray
Jammu And Kashmir High Court · (2021) 05 J&K CK 0043
Motor Vehicles Act, 1988 — Section 165
High Courts20 May 2021Disposed Of
National Insurance Company Limited Vs Sitara Begum And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0042
High Courts20 May 2021Dismissed
Abdul Qayoom Khan And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0041
Jammu And Kashmir Restitution Of Mortgaged Properties Act, 1976 — Section 4, 16Constitution Of India, 1950 — Article 226
High Courts20 May 2021Disposed Of
Ghulam Mohammad Bhat And Anr Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0040
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts20 May 2021Disposed Of
Altaf Hussain Mufti Vs Javed Choudhary
Jammu And Kashmir High Court · (2021) 05 J&K CK 0039
Indian Penal Code, 1860 — Section 499, 500Code Of Criminal Procedure, 1973 — Section 499Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 211, 499
High Courts20 May 2021Disposed Of
Bajaj Allianz General Insurance Co. Vs Bashir Ahmad Mir And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0024
Central Motor Vehicles Rules, 1989 — Rule 3
High Courts20 May 2021Dismissed
Oriental Insurance Co. Ltd Vs Habibullah Dar And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0023
High Courts20 May 2021Disposed Of
M/S Sheikh Iron Store And Ors Vs Srinagar Municipal Corporation And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0022
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 324
High Courts20 May 2021Disposed Of
United India Insurance Co. Ltd Vs Mumtaza Shah And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0021
High Courts19 May 2021Partly Allowed
State Of J&K And Another Vs Tanveer Ahmad Salah And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0038
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 299, 300, 302, 304A, 307, 323, 336, 341, 427, 447Code Of Criminal Procedure, 1973 — Section 161, 164A, 227, 228, 239, 267, 268, 512
High Courts19 May 2021Disposed Of
M/S Kashmir Kissan Agriculture Co-Operative Marketing Limited Vs National Fertilizer Limited And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0037
Constitution Of India, 1950 — Article 12
High Courts19 May 2021Allowed
Bashir Ahmad Sofi Vs Noora And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0036
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 12
High Courts19 May 2021Dismissed
Minil Laboratories Pvt Ltd Vs Union Territory Of J And K And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0026
Constitution Of India, 1950 — Article 142
High Courts19 May 2021Dismissed
Vikas Sharma Vs State And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0020
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 419, 506, 509Code Of Criminal Procedure, 1973 — Section 482
High Courts19 May 2021Dismissed
Tawkeer Ahmad Hajam Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 05 J&K CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27, 29, 37