High Courts29 Jun 2021Disposed Of
Kamlesh Devi Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 06 J&K CK 0027
Code Of Criminal Procedure, 1973 — Section 164A
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 123 of 611
High Courts29 Jun 2021Disposed Of
Naseer Ahmed Myian Th. Ghulam Mohi Ud Din Myian Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 06 J&K CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37
High Courts29 Jun 2021Dismissed
Subash Chander Vs State Of J&K & Othrs
Jammu And Kashmir High Court · (2021) 06 J&K CK 0025
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164Code Of Criminal Procedure, 1989 — Section 342
High Courts22 Jun 2021Disposed Of
Trison Farms And Construction Pvt. Ltd Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2021) 06 J&K CK 0024
Constitution Of India, 1950 — Article 19(1)(g), 300APrevention Of Money Laundering (Taking Possession Of Attached Or Frozen Properties Confirmed By The Adjudicating Authority) Rules, 2013 — Rule 5Prevention Of Money Laundering Act, 2002 — Section 5, 5(1), 8(3), 13, 16, 17, 18, 20, 38, 39, 40, 45
High Courts17 Jun 2021Disposed Of
Ehsan Ali dar And Others Vs Nighat Banu And Another
Jammu And Kashmir High Court · (2021) 06 J&K CK 0023
Code Of Criminal Procedure, 1973 — Section 488Protection Of Women From Domestic Violence Act, 2010 — Section 12
High Courts14 Jun 2021Disposed Of
Sheikh Mohammad Aslam & Anr Vs UT Of JK Th. Senior Superintendent Of Police
Jammu And Kashmir High Court · (2021) 06 J&K CK 0022
Code Of Criminal Procedure, 1973 — Section 102, 102(1), 451Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 468Prevention Of Corruption Act, 1988 — Section 5(2), 13, 13(1)(e), 13(2), 16
High Courts14 Jun 2021Disposed Of
Tanveer Ahmad Seergojri Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2021) 06 J&K CK 0021
Constitution Of India, 1950 — Article 22(5)
High Courts14 Jun 2021Disposed Of
Unicorn DentMart Ltd And Others Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2021) 06 J&K CK 0020
Constitution Of India, 1950 — Article 12, 14, 19(1)(g), 226, 233, 233(1)Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts04 Jun 2021Dismissed
Mohd Aslam Beigh Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 06 J&K CK 0007
Constitution Of India, 1950 — Article 22(5)Explosive Substances Act, 1908 — Section 4, 5, 25Unlawful Activities (Prevention) Act, 1967 — Section 8, 13, 18
High Courts04 Jun 2021Disposed Of
Gulzar Ahmad Wani And Others Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2021) 06 J&K CK 0006
Indian Penal Code, 1860 — Section 109, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts04 Jun 2021Disposed Of
Imtiyaz Ahmad Wagay Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 06 J&K CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 37
High Courts04 Jun 2021Disposed Of
Abdul Aziz Wani Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2021) 06 J&K CK 0004
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts04 Jun 2021Dismissed
United India Insurance Company Limited Vs Fizullah Khan And Others
Jammu And Kashmir High Court · (2021) 06 J&K CK 0003
High Courts04 Jun 2021Dismissed
Nazir Ahmad Malik Vs Rehana Begum And Another
Jammu And Kashmir High Court · (2021) 06 J&K CK 0002
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 10, 115
High Courts04 Jun 2021Disposed Of
Sohan Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 06 J&K CK 0001
Constitution Of India, 1950 — Article 14
High Courts03 Jun 2021Dismissed
Khalid Hussain @ Munna Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 06 J&K CK 0013
Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Rules, 2014 — Rule 3(III), 74, 74(4), 74(5), 74(6), 75, 75(2), 75(3)Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013 — Section 2(m), 51(1), 52Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 25 Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 342
High Courts03 Jun 2021Dismissed
Sunny Kumar Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2021) 06 J&K CK 0012
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 7, 8, 9, 10, 29, 30Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2021Disposed Of
Amarnath Barfani Langars Organization Vs Amarnath Ji Shrine Board And Others
Jammu And Kashmir High Court · (2021) 06 J&K CK 0011
Constitution Of India, 1950 — Article 19(1)(c)
High Courts03 Jun 2021Disposed Of
Sajad Ahmad Magray Vs Commissioner And Others
Jammu And Kashmir High Court · (2021) 06 J&K CK 0009
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 244
High Courts03 Jun 2021Disposed Of
Commissioner And Others Vs M/S Alpine Outdoor Media And Anr
Jammu And Kashmir High Court · (2021) 06 J&K CK 0008