COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2023

618 judgments · page 17 of 31

High Courts20 Jul 2023Disposed Of

Riyaz Ahmed And Ors Vs UT Of J&K

Jammu And Kashmir High Court · (2023) 07 J&K CK 0022

National Investigation Agency Act, 2008 — Section 22Unlawful Activities (Prevention) Act, 1967 — Section 3, 13, 13(2)Arms Act, 1959 — Section 7, 25

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High Courts19 Jul 2023Disposed Of

State Of Jammu & Kashmir Vs Mohinder Pal And Others

Jammu And Kashmir High Court · (2023) 07 J&K CK 0036

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 24, 34, 307, 324, 326Code Of Criminal Procedure, 1973 — Section 161

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High Courts19 Jul 2023Disposed Of

Bishan Dass Vs State Of J&K

Jammu And Kashmir High Court · (2023) 07 J&K CK 0035

Constitution Of India, 1950 — Article 20Code Of Criminal Procedure, 1973 — Section 164, 164(2), 281, 342, 409, 439Code Of Criminal Procedure, 1989 — Section 510, 561A

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High Courts18 Jul 2023Allowed

Vikrambhari Rot Vs Union Of India & Others

Jammu And Kashmir High Court · (2023) 07 J&K CK 0021

Central Reserve Police Force Rules, 1955 — Rule 27Central Reserve Police Force Act, 1949 — Section 11(1)

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High Courts14 Jul 2023Dismissed

Mushtaq Ahmed Th. Saleema Begum Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2023) 07 J&K CK 0020

Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Acct, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Jammu And Kashmir Excise Act, 1958 — Section 48A

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High Courts14 Jul 2023Disposed Of

M/S Raavi Stone Crusher Vs U.T. Of J&K And Others

Jammu And Kashmir High Court · (2023) 07 J&K CK 0019

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High Courts14 Jul 2023Dismissed

Hicks Thermometer (I) Ltd Vs Aruna Koul Bhat And Ors

Jammu And Kashmir High Court · (2023) 07 J&K CK 0018

Motor Vehicles Act, 1988 — Section 39, 192Essential Commodities Act, 1955 — Section 2(dd), 3, 4A(3a), 30

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High Courts14 Jul 2023Allowed

Shafayat Amin Shah Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2023) 07 J&K CK 0017

Constitution Of India, 1950 — Article 226Unlawful Activities (Prevention) Act, 1967 — Section 20, 23, 38, 39Jammu And Kashmir Public Safety Act, 1978 — Section 8(a), 10A

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High Courts14 Jul 2023Dismissed

Cho Cho Shazia And Another Vs UT Of Ladakh And Others

Jammu And Kashmir High Court · (2023) 07 J&K CK 0016

Constitution Of India, 1950 — Article 226Jammu And Kashmir Land Revenue Act, 1996 — Section 105

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High Courts11 Jul 2023Disposed Of

Mohd. Abdullah Vs Manager, Trumboo Cement Industry Limited And Another

Jammu And Kashmir High Court · (2023) 07 J&K CK 0015

Workmen Compensation Rules, 1924 — Rule 28Employees� Compensation Act, 1923 — Section 3, 4, 4A, 4A(a), 4A(3), 4A(3)(a), 4A(3)(b), 30, 30(1), 30(a), 30(b), 30(c), 30(d), 30(e)Motor Vehicles Act, 1988 — Section 147

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High Courts10 Jul 2023Disposed Of