High Courts04 Jul 2023Disposed Of
Anuradha And Anr Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0004
Constitution Of India, 1950 — Article 144
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 18 of 31
High Courts04 Jul 2023
Jamia Tus Salihat Bathindi Jammu And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0003
High Courts04 Jul 2023
Noor Mohammad Gojar Vs Ghulam Qadir
Jammu And Kashmir High Court · (2023) 07 J&K CK 0001
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104, 105, 106, 107, 108, 151, Order 43
High Courts03 Jul 2023Dismissed
Sandeep Chand And Anr Vs Bandhana Anthal And Ors
Jammu And Kashmir High Court · (2023) 07 J&K CK 0002
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 4, Order 43 Rule 1(r)
High Courts16 Jun 2023Allowed
Musaib Bin Shafi Sheikh Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 06 J&K CK 0039
Constitution Of India, 1950 — Article 19, 22(5)
High Courts16 Jun 2023Allowed
Mushtaq Ahmad Mir Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 06 J&K CK 0038
Constitution Of India, 1950 — Article 22(5)
High Courts16 Jun 2023Dismissed
Aijaz Ahmad Mir Vs Principal Secretary & Ors
Jammu And Kashmir High Court · (2023) 06 J&K CK 0037
Jammu And Kashmir Public Safety Act, 1978 — Section 8Indian Penal Code, 1860 — Section 147, 148, 149, 307, 336Code Of Criminal Procedure, 1973 — Section 161
High Courts16 Jun 2023Dismissed
Farhat Maqsood Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2023) 06 J&K CK 0036
High Courts14 Jun 2023Disposed Of
Kabla Singh Vs Kailash Kumari And Ors
Jammu And Kashmir High Court · (2023) 06 J&K CK 0035
Motor Vehicles Act, 1988 — Section 146, 147, 166
High Courts14 Jun 2023Dismissed
Oriental Insurance Company Ltd Vs Sakhi Mohd. And Ors
Jammu And Kashmir High Court · (2023) 06 J&K CK 0034
High Courts14 Jun 2023Dismissed
State Of J&K & Ors Vs Abdul Lateef Keen &Ors
Jammu And Kashmir High Court · (2023) 06 J&K CK 0033
Jammu and Kashmir Electricity Rules, 1978 — Rule 29Code Of Civil Procedure, 1908 — Section 80Jammu And Kashmir Electricity Act, 1997 — Section 33
High Courts14 Jun 2023Disposed Of
Sher Mohd Alias Sher Ali Vs Fateh Mohd. And Others
Jammu And Kashmir High Court · (2023) 06 J&K CK 0032
High Courts14 Jun 2023Disposed Of
Bilal Ahmad Sheikh Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2023) 06 J&K CK 0031
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts14 Jun 2023Disposed Of
Manzoor Ahmad Lone Alias Munaa Vs Union Territory Of JK And Others
Jammu And Kashmir High Court · (2023) 06 J&K CK 0030
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Unlawful Activities (Prevention) Act, 1967 — Section 13, 19
High Courts14 Jun 2023Disposed Of
Lake City Times Vs Ut Of J&K And Others
Jammu And Kashmir High Court · (2023) 06 J&K CK 0029
High Courts14 Jun 2023
Mukhmoor Hussain Wani And Ors Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2023) 06 J&K CK 0028
Administrative Tribunals Act, 1985 — Section 3(q), 29
High Courts12 Jun 2023Disposed Of
Surinder Singh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 06 J&K CK 0027
High Courts12 Jun 2023Disposed Of
Mohd. Hanief Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2023) 06 J&K CK 0026
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 307, 406, 420Prevention Of Corruption Act, 1988 — Section 5(2)
High Courts12 Jun 2023Disposed Of
Shankri Devi And Others Vs Union Territory Of J&K Through SHO Police Station Chassana
Jammu And Kashmir High Court · (2023) 06 J&K CK 0025
Constitution Of India, 1950 — Article 215Code Of Civil Procedure, 1908 — Order 47 Rule 1Code Of Criminal Procedure, 1973 — Section 164, 174, 362, 437, 437(1), 439, 482
High Courts09 Jun 2023Partly Allowed
United India Insurance Company Ltd Vs Manzoor Ahmad Kumar And Others
Jammu And Kashmir High Court · (2023) 06 J&K CK 0024
Motor Vehicles Act, 1988 — Section 168