High Courts10 Aug 2023Allowed
Amandeep Singh Alias Aman Th. Supinder Kour Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 3, 8, 21, 22
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 15 of 31
High Courts10 Aug 2023Dismissed
Choudhary Mohd. Khan Vs Collector Land Acquisition, Jammu
Jammu And Kashmir High Court · (2023) 08 J&K CK 0019
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 23
High Courts09 Aug 2023Dismissed
Abdul Hameed Ganie @ Dr.Hameed Fayaz Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0015
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8(1)(ai)Unlawful Activities (Prevention) Act, 1967 — Section 10, 11, 13
High Courts09 Aug 2023Disposed Of
United India Insurance Company Limited Vs Shahzada & Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0014
Motor Vehicles Act, 1988 — Section 13(C), 15, 149(2), 21(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 427
High Courts09 Aug 2023Dismissed
Abdul Rashid Dar And Others Vs Ghulam Qadir Dar And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0013
Code Of Civil Procedure, 1908 — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6D, Order 22, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9(2)
High Courts08 Aug 2023Disposed Of
Peerzada Raqif Maqdoomi Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0018
Constitution Of India, 1950 — Article 21, 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 10A, 13
High Courts08 Aug 2023Disposed Of
Amir Farooq Dar Vs Union Territory Of JK & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0017
Jammu And Kashmir Public Safety Act, 1978 — Section 8Indian Penal Code, 1860 — Section 120B, 121, 341, 392, 506Telangana Prevention Of Dangerous Activities Of Boot-Leggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders Land-Grabbers, Spurious Seed Offenders, Insecticide Offenders, Fertiliser Offenders, Food Adulteration Offenders, Fake Document Offenders, Scheduled Commodities Offenders, Forest Offenders, Gaming Offenders, Sexual Offenders, Explosive Substances Offenders, Arms Offenders, Cyber Crime Offenders And White Collar Or Financial Offenders Act, 1986 — Section 2(a)
High Courts08 Aug 2023Disposed Of
Mohammad Iqbal Lone And Another Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0016
High Courts07 Aug 2023Dismissed
Mohammad Amin Kawa Vs Ut Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0012
Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 3, 4, 5, 7
High Courts07 Aug 2023Disposed Of
Ganesh Raj Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0011
Jammu And Kashmir Control Of Building. Operations Act, 1988 — Section 7(1), 8(1), 12
High Courts07 Aug 2023Disposed Of
Rukhsana Koser And Anr Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0010
High Courts04 Aug 2023Disposed Of
Sakshi Sharma Vs Gotam Sharma
Jammu And Kashmir High Court · (2023) 08 J&K CK 0005
Hindu Marriage Act, 1995 — Section 9
High Courts04 Aug 2023Disposed Of
Farooq Ahmed And Another Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0004
High Courts03 Aug 2023Dismissed
Bashir Ahmad Bhat Vs State (Now UT) Of Jammu And Kashmir
Jammu And Kashmir High Court · (2023) 08 J&K CK 0008
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 300(1)Constitution Of Jammu And Kashmir, 1956 — Section 103, 104
High Courts03 Aug 2023Disposed Of
Kanwal Singh And Another Vs J&K Special Tribunal And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0007
Jammu And Kashmir Co*Operative Societies Act, 1960 — Section 63, 64
High Courts03 Aug 2023Dismissed
Mohd Yousuf Shan Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0006
Constitution Of India, 1950 — Article 14, 226
High Courts02 Aug 2023
UT Of J&K And Ors Vs Sapna Devi And Ors
Jammu And Kashmir High Court · (2023) 08 J&K CK 0003
High Courts01 Aug 2023Disposed Of
Ghulam Nabi Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 08 J&K CK 0009
Constitution Of India, 1950 — Article 21, 22(3), 22(3)(b), 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 9, 13Indian Penal Code, 1860 — Section 34, 201, 354C, 376, 506
High Courts01 Aug 2023Dismissed
Imran Nabi Wani Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 08 J&K CK 0001
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 139, 147, 302, 341, 392
High Courts31 Jul 2023Allowed/Disposed Of
Mohammed Asaf Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 07 J&K CK 0047