High Courts24 Aug 2023Dismissed

Tawqeer Bashir Magray Vs Union Territory Of J&K & Anr

Jammu And Kashmir High Court · (2023) 08 J&K CK 0045

Constitution Of India, 1950 — Article 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substance Act, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21