High Courts11 Sept 2023Disposed Of

Abdul Waheed Naik Vs State Of J&K

Jammu And Kashmir High Court · (2023) 09 J&K CK 0012

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302Arms Act, 1959 — Section 7, 27, 27(2)Code Of Criminal Procedure, 1989 — Section 512
High Courts05 Sept 2023Dismissed

State Of J&K Vs Altaf Ahmad Shergojri

Jammu And Kashmir High Court · (2023) 09 J&K CK 0011

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 294, 341, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 161
High Courts01 Sept 2023Dismissed

Billo Kasana & Others Vs State Of J&K & Ors

Jammu And Kashmir High Court · (2023) 09 J&K CK 0005

Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 3, 4, 4A, 5, 7, 14