High Courts01 Apr 2022Dismissed
Ghulam Ahmad Sofi & Ors Vs Syed Manzoor Shah & Anr
Jammu And Kashmir High Court · (2022) 04 J&K CK 0006
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 27 of 31
High Courts01 Apr 2022Dismissed
Mohammad Umar Bhat Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0005
High Courts01 Apr 2022Disposed Of
Tariq Ahmad Shiekh Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0004
High Courts01 Apr 2022Allowed
Mir Arif & Others Vs Mughli Begum &Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0003
Code Of Civil Procedure, 1908 — Order 26 Rule 9, Order 26 Rule 10, Order 39 Rule 7Evidence Act, 1872 — Section 110
High Courts01 Apr 2022Dismissed
Shahid Ahmad Sheikh Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2022) 04 J&K CK 0002
Indian Penal Code, 1860 — Section 34, 109, 149, 366, 376Code Of Criminal Procedure, 1973 — Section 164, 439, 498
High Courts01 Apr 2022
Mohinder Singh Jamwal Vs United India Insurance Co. Ltd & Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0001
High Courts31 Mar 2022Disposed Of
Sarpreet Singh Vs Union Territory Of J & K & Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0062
Constitution Of India, 1950 — Article 21, 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a), 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120B, 147, 148, 307, 323, 341, 367, 382, 452, 511
High Courts31 Mar 2022Dismissed
Pushpa Pandita & Anr Vs J&K SRTC & Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0061
Constitution Of India, 1950 — Article 226
High Courts31 Mar 2022Dismissed
State Vs Joginder Singh & Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 52A(2), 53
High Courts31 Mar 2022Dismissed
State Vs Wazir Mohd. & Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0059
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 201, 307, 323, 326, 458Code Of Criminal Procedure, 1973 — Section 161, 342
High Courts31 Mar 2022Allowed
Krishan Lal Sharma And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0058
Land Acquisition Act, 1894 — Section 11, 12(2), 18, 31, 32, 34, 35
High Courts30 Mar 2022Disposed Of
Union Territory Of J&K Through Anticorruption Bureau Vs Sonaullah Ahanger And Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0063
Constitution Of India, 1950 — Article 21
High Courts30 Mar 2022Allowed
Reyaz Ahmad Bhat Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0057
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts30 Mar 2022Allowed
Ali Mohammad Gujar Vs Director General Of Police & Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0056
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 363Code Of Criminal Procedure, 1973 — Section 164, 482
High Courts29 Mar 2022Dismissed
Romesh Singh Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0048
High Courts28 Mar 2022Disposed Of
Saqib Ahmad Dar Vs Sakeena And Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0055
High Courts28 Mar 2022Disposed Of
Mohammad Rafiq Wani & Ors Vs Zamrooda And Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0054
Code Of Criminal Procedure, 1973 — Section 125, 379, 482
High Courts28 Mar 2022Dismissed
Abdul Qayoom Bhat Vs Danish Ul Islam & Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0053
Code Of Criminal Procedure, 1989 — Section 488
High Courts28 Mar 2022Dismissed
Amir Hassan Mir Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0052
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 21, 24, 27A, 36A(4)Code Of Criminal Procedure, 1973 — Section 167 16(2), 439(1)(a)
High Courts28 Mar 2022Dismissed
Aabida Mumtaz & Anr Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0051