High Courts14 Mar 2022Disposed Of
Anil Cloth House Poonch Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0029
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 29 of 31
High Courts11 Mar 2022Dismissed
Showkat Hussain Peer & Ors Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0028
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 323, 325, 341, 354
High Courts11 Mar 2022Disposed Of
Avnit Singh & Ors Vs UT J&K And Anr
Jammu And Kashmir High Court · (2022) 03 J&K CK 0027
Code Of Criminal Procedure, 1973 — Section 320, 482Code Of Criminal Procedure, 1989— Section 561A Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506
High Courts10 Mar 2022Dismissed
Ghulam Fatima Vs State Of J&K & Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0023
Jammu And Kashmir Civil Service Regulations Volume II — Article 113
High Courts10 Mar 2022Dismissed
Oriental Insurance Co. Ltd Vs Jia Lal And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0018
Employee�s Compensation Act, 1923 — Section 30
High Courts09 Mar 2022Dismissed
Rehana Ali Vs State Of J&K & Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0024
High Courts09 Mar 2022Disposed Of
Vijay Kumari And Another Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0022
Control Of Building Operations Act, 1988 — Section 7(3), 8, 13
High Courts09 Mar 2022Dismissed
State Vs Sartaz Singh And Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0021
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20Arms Act, 1959 — Section 3, 15Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B
High Courts09 Mar 2022Allowed
Kapil Dhar Vs State Of J&K
Jammu And Kashmir High Court · (2022) 03 J&K CK 0020
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 375, 376, 420Code Of Criminal Procedure, 1973 — Section 164A, 482
High Courts09 Mar 2022Dismissed
State Vs Basharat Mehmood
Jammu And Kashmir High Court · (2022) 03 J&K CK 0019
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 121, 121A, 122, 302, 307, 323, 326Payment And Settlement Systems Act, 2007 — Section 3Code Of Criminal Procedure, 1973 — Section 342
High Courts09 Mar 2022Dismissed
State Vs Mohd Amin And Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts08 Mar 2022Dismissed
Ghulam Qadir Wani & Anr Vs J&K Special Tribunal & Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0026
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts08 Mar 2022Disposed Of
Waryam Chand Thapa Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0025
Code Of Criminal Procedure, 1973 — Section 320, 482Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 354A
High Courts07 Mar 2022Disposed Of
Naresh Singh Vs Vijay Kumar And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0016
High Courts07 Mar 2022Disposed Of
Mohd. Bashir And Others Vs Mohd. Bashir And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0015
High Courts07 Mar 2022Dismissed
M/S Galaxy Transport Agencies Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0014
Constitution Of India, 1950 — Article 14, 21
High Courts07 Mar 2022Disposed Of
Arvind Samyal And Others Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0013
Constitution Of India, 1950 — Article 14, 16Jammu And Kashmir Police Rules, 1960 — Rule 172, 172(4)Administrative Tribunal Act, 1985 — Section 5, 16, 26
High Courts03 Mar 2022Disposed Of
Sheenum Shaheen And Others Vs Majid Ali Butt
Jammu And Kashmir High Court · (2022) 03 J&K CK 0012
Code Of Criminal Procedure, 1973 — Section 488Protection Of Women From Domestic Violence Act, 2010 — Section 12
High Courts03 Mar 2022Allowed
Shivam Sharma Vs Union Of India And Ors
Jammu And Kashmir High Court · (2022) 03 J&K CK 0002
High Courts02 Mar 2022Disposed Of
Khursheed Ahmad Ganie Vs Tahira & Others
Jammu And Kashmir High Court · (2022) 03 J&K CK 0011
Code Of Criminal Procedure, 1989 — Section 488, 489