High Courts09 Feb 2022Disposed Of
M/S Kashmir Jam Industries And Ors Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0009
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 31 of 31
High Courts09 Feb 2022Dismissed
Arun Kaila Vs Union Of India And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0008
High Courts08 Feb 2022Disposed Of
State Of J&K Vs Raj Kishore Daddu
Jammu And Kashmir High Court · (2022) 02 J&K CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts07 Feb 2022Disposed Of
Sheelo Devi Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0011
High Courts04 Feb 2022Disposed Of
Ghulam Qadir Mir Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0007
Constitution Of India, 1950 — Article 227Jammu And Kashmir Public Premises (Eviction Of The Unauthorized Occupants) Act, 1988 — Section 12, 12(1)
High Courts04 Feb 2022Disposed Of
State Of JK & Ors Vs Ashiq Hussain Farash
Jammu And Kashmir High Court · (2022) 02 J&K CK 0006
Constitution Of India, 1950 — Article 19(g)
High Courts03 Feb 2022Disposed Of
Ghulam Nabi Malik Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 02 J&K CK 0004
Code Of Criminal Procedure, 1973 — Section 438Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 153AUnlawful Activities (Prevention) Act, 1967 — Section 13
High Courts02 Feb 2022Disposed Of
State Bank Of India Vs M/S Javied Enterprises
Jammu And Kashmir High Court · (2022) 02 J&K CK 0005
High Courts01 Feb 2022Disposed Of
Shahzada Banoo And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0002
High Courts01 Feb 2022Disposed Of
Yasmeena Jameel And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0001
High Courts31 Jan 2022Dismissed
Mushtaq Ahmed Khan Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 01 J&K CK 0004
Constitution Of India, 1950 — Article 227Jammu And Kashmir Land Revenue Act, 1996 — Section 15, 22, 26, 121
High Courts31 Jan 2022Dismissed
Manzoor Ahmad Wani Vs Union Territory Of JK
Jammu And Kashmir High Court · (2022) 01 J&K CK 0003
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 342, 354, 376D, 392, 506Code Of Criminal Procedure, 1973 — Section 164, 173, 342
High Courts30 Jan 2022Dismissed
Abdul Majeed Lone Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2022) 01 J&K CK 0006
Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 20, 24, 27A, 37, 37(2), 42, 50
High Courts30 Jan 2022
Mst. Shabeena Khan Vs Director, SKIMS And Another
Jammu And Kashmir High Court · (2022) 01 J&K CK 0005
Constitution Of India, 1950 — Article 14, 16Jammu And Kashmir (Compassionate Appointment) Rules, 1994 — Rule 2, 2(d), 3, 3(1)
High Courts27 Jan 2022Dismissed
Ahtisham-Ul-Haq Bhat Vs Government Of J&K & Anr
Jammu And Kashmir High Court · (2022) 01 J&K CK 0002
Unlawful Activities (Prevention) Act, 1967 — Section 18, 39
High Courts27 Jan 2022Dismissed
Adil Manzoor Mir Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 01 J&K CK 0001
Arms Act, 1959 — Section 7, 25