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Jammu And Kashmir High Court judgments, 2022

616 judgments · page 25 of 31

High Courts13 Apr 2022Disposed Of

Sadam Hussain Mir Vs UT Of J&K And Ors

Jammu And Kashmir High Court · (2022) 04 J&K CK 0040

Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13
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High Courts12 Apr 2022Allowed

Javaid Ahmad Qadri Vs Nazar Mohammad Dar & Others

Jammu And Kashmir High Court · (2022) 04 J&K CK 0032

Code Of Criminal Procedure, 1989 — Section 342, 540Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120B, 302, 364, 365, 387Code Of Criminal Procedure, 1973 — Section 161, 311, 482
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High Courts12 Apr 2022Dismissed

Mir Mohammad Munaff & Anr Vs State Of J&K And Ors

Jammu And Kashmir High Court · (2022) 04 J&K CK 0030

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3), 173(8), 404, 408, 409, 410, 411, 411A, 412Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 337
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High Courts11 Apr 2022Disposed Of

Mubarik Ahmad Thoker Vs UT Of J&K And Anor

Jammu And Kashmir High Court · (2022) 04 J&K CK 0043

Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13, 13(1)Unlawful Activities (Prevention) Act, 1967 — Section 13(2), 18, 16, 18, 19, 20, 38, 39
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High Courts11 Apr 2022Dismissed

Sonaullah Wani Vs State Of J&K

Jammu And Kashmir High Court · (2022) 04 J&K CK 0041

Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 467Code Of Criminal Procedure, 1973 — Section 342
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High Courts08 Apr 2022Dismissed

State Of J&K Vs Babu Ram

Jammu And Kashmir High Court · (2022) 04 J&K CK 0024

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302Indian Penal Code, 1860 — Section 302 Code Of Criminal Procedure, 1989 — Section 164A, 476, 477, 478, 479, 480, 481, 482, 483, 484, 485, 486, 487Code Of Criminal Procedure, 1973 — Section 340, 341, 342, 343, 344, 345, 346, 347, 348, 349, 350, 351, 352, 378(1), 417, 417(1)
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