High Courts06 May 2022Dismissed
Mali And Others Vs Shagufta Yasmeen
Jammu And Kashmir High Court · (2022) 05 J&K CK 0006
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 23 of 31
High Courts05 May 2022Dismissed
Shabir Ahmad Malla Vs SHO Police Station Shopian And Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0010
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 143, 436Prevention Of Damage To Public Property Act, 1984 — Section 3Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts05 May 2022Dismissed
Bashir Ahmad Sheikh Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 18, 19Arms Act, 1959 — Section 7, 25
High Courts05 May 2022
Parveen Akhter Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0005
High Courts05 May 2022Dismissed
J&K Public Service Commission Vs Rajeev Gupta And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0004
Constitution Of India, 1950 — Article 226Constitution Of Jammu And Kashmir, 1956 — Section 103
High Courts05 May 2022Disposed Of
Shabeena Begum Vs State And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0003
High Courts04 May 2022Disposed Of
V.P. Saini Vs Chairman Airports Authority Of India, Rajiv Gandhi Bhawan And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0001
Constitution Of India, 1950 — Article 14, 21, 226Constitution Of Jammu And Kashmir, 1956 — Section 103National Airports Authority Act, 1985 — Section 28
High Courts28 Apr 2022Dismissed
Mushtaq Ahmad Peer Vs University Of Kashmir And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0079
Jammu And Kashmir Civil Service Regulations, Volume I — Article 168Constitution Of India, 1950 — Article 311(2)Central Civil Services (Pension) Rules, 1972 — Rule 9(1)
High Courts28 Apr 2022Disposed Of
Rovinder Singh Vs Union Of India And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0078
Constitution Of India, 1950 — Article 21, 21, 33Border Security Force Rules, 1969 — Rule 120, 123, 129Evidence Act, 1872 — Section 1,2, 16(d), 45, 74, 76, 87, 106, 141
High Courts28 Apr 2022Dismissed
Abdul Rehman Mir And Others Vs Qaffia Begum
Jammu And Kashmir High Court · (2022) 04 J&K CK 0077
High Courts28 Apr 2022Disposed Of
Anil Singh Vs UT Of J&K And Another
Jammu And Kashmir High Court · (2022) 04 J&K CK 0076
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(1)(a)
High Courts28 Apr 2022Dismissed
Ghulam Mohi Ud Din Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0075
High Courts28 Apr 2022
Jagdeep Katoch Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0074
High Courts28 Apr 2022Allowed
Syed Arshid Tramboo Vs State Of J&K And Other
Jammu And Kashmir High Court · (2022) 04 J&K CK 0073
High Courts28 Apr 2022Dismissed
Aijaz Ahmad Bhat Vs Ut Of J&K And Another
Jammu And Kashmir High Court · (2022) 04 J&K CK 0072
Prevention Of Corruption Act, 2006 — Section 4, 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120BCode Of Criminal Procedure, 1973 — Section 482
High Courts28 Apr 2022Dismissed
Kaiser Ahmad Sheikh & Anr Bashir Ahmad War And Anr Vs Sho P/S Crime Branch Kashmir
Jammu And Kashmir High Court · (2022) 04 J&K CK 0071
Code Of Criminal Procedure, 1973 — Section 102, 102(1), 102(3), 457, 458Prevention Of Corruption Act, 2006 — Section 13(1), 16Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 468
High Courts28 Apr 2022Allowed
Mohammad Hanief Bhat Vs Ut Of J&K & Anr
Jammu And Kashmir High Court · (2022) 04 J&K CK 0070
Indian Penal Code, 1860 — Section 147, 149, 307, 427Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts28 Apr 2022Allowed
Mushtaq Ahmad Ahangar Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2022) 04 J&K CK 0069
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 294Indian Penal Code, 1860 — Section 147, 148, 188, 269, 336, 307
High Courts28 Apr 2022Dismissed
Mohammad Rafiq Wani Vs Ghulam Nabi Khan
Jammu And Kashmir High Court · (2022) 04 J&K CK 0068
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 242, 342Indian Contract Act, 1872 — Section 29
High Courts28 Apr 2022Dismissed
Union Territory Of J&K And Another Vs Anupam Dutt And Another
Jammu And Kashmir High Court · (2022) 04 J&K CK 0067