High Courts22 Nov 2021Dismissed
Basharat Hussain Parsa And Others Vs Bipul Pathak And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0045
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 5 of 37
High Courts22 Nov 2021Disposed Of
Gajinder Kumar Khatri & Anr Vs State Through P/S Leh
Jammu And Kashmir High Court · (2021) 11 J&K CK 0044
High Courts18 Nov 2021Dismissed
Ms Creations Architects, Engineers, Planners, Interior Designers Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0043
Constitution Of India, 1950 — Article 14, 19
High Courts18 Nov 2021Disposed Of
National Insurance Company Limited Vs Shameema Begum And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0042
High Courts17 Nov 2021Disposed Of
State Of J&K Vs Kewal Krishan
Jammu And Kashmir High Court · (2021) 11 J&K CK 0041
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304Code Of Criminal Procedure Svt, 1989 — Section 431
High Courts17 Nov 2021Allowed
UT Of J&K & Others Vs Ghulam Mohi Ud Din Ahangar & Ors.
Jammu And Kashmir High Court · (2021) 11 J&K CK 0040
Limitation Act, 1963 — Section 5
High Courts16 Nov 2021Dismissed
Bashir Ahmad Wani Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2021) 11 J&K CK 0039
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)(i), 8(2)(ii)Unlawful Activities (Prevention) Act, 1967 — Section 13, 18, 20
High Courts16 Nov 2021Dismissed
Nazir Ahmad Wani Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0038
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)(i), 8(2)(ii)Unlawful Activities (Prevention) Act, 1967 — Section 13, 18, 20
High Courts16 Nov 2021Dismissed
Aijaz Ahmad Ahanger And Ors Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0037
High Courts16 Nov 2021Allowed
Managing Director, J&K Sidco & Ors Vs J&K Industrial Tribunal & Anr
Jammu And Kashmir High Court · (2021) 11 J&K CK 0036
Payment Of Gratuity (Central) Rules, 1972 — Rule 77, 78Jammu And Kashmir Industrial Development Corporation Service Regulations, 1969 — Regulation 78Industrial Disputes Act, 1947 — Section 2(s), 33(c)
High Courts15 Nov 2021Dismissed
Sadat Ahmad Qadri Vs Competent Authority For Building Permission & Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0035
Jammu And Kashmir Migrant Immovable Property (Preservation Protection And Restraint On Distress Sales) Act, 1997 — Section 2(a)Advocates Act, 1961 — Section 23(4), 29ACommercial Courts Act, 2015 — Section 12A
High Courts12 Nov 2021Allowed
M/S Indian Academy Of Sciences And Another Vs Prof. Indu Bhushan And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0034
Code Of Criminal Procedure, 1973 — Section 482Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 120, 417, 420
High Courts12 Nov 2021
Chetan Virender Kumar Gupta And Another Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0033
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 498ACode Of Criminal Procedure, 1973 — Section 320
High Courts12 Nov 2021Dismissed
State Of J&K Vs Meet Masih
Jammu And Kashmir High Court · (2021) 11 J&K CK 0032
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164A, 342Evidence Act, 1872 — Section 35
High Courts12 Nov 2021Allowed
Masood Ahmed And Another Vs Executive Magistrate Ist Class, Doda And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0031
Code Of Criminal Procedure, 1973 — Section 107, 117
High Courts12 Nov 2021Dismissed
Muntazir Ahmad Bhat Vs Union Territory Of JK & Anr
Jammu And Kashmir High Court · (2021) 11 J&K CK 0030
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8, 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 307
High Courts11 Nov 2021Dismissed
M/S A. Khan Trading Company And Others Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0024
High Courts11 Nov 2021Dismissed
Abdul Rashid Zargar Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0023
Jammu And Kashmir Evacuees (Administration Of Property) Rules, Svt. 2008 — Rule 13CJammu And Kashmir State Evacuee (Administration Of Property) Act, Samvat 2006 — Section 10A
High Courts11 Nov 2021
Mst. Fata Vs Mst. Mukhti & Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0022
High Courts10 Nov 2021Disposed Of
M/S Al-Qaimoon Constructions Vs Commr/Secretary & Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0029