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Jammu And Kashmir High Court judgments, 2021

724 judgments · page 6 of 37

High Courts10 Nov 2021Dismissed

Naseema Bano & Ors Vs Ut Of J&K & Ors

Jammu And Kashmir High Court · (2021) 11 J&K CK 0028

Constitution Of India, 1950 — Article 226Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 4, 5Agrarian Reforms Act, 1976 — Section 4, 5, 7
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High Courts03 Nov 2021Allowed

Sunil Singh Vs UT Of J&K

Jammu And Kashmir High Court · (2021) 11 J&K CK 0015

Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 29
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High Courts03 Nov 2021Disposed Of

Darminder Singh And Others Vs State Of J&K And Anr

Jammu And Kashmir High Court · (2021) 11 J&K CK 0012

Code Of Criminal Procedure, 1973 — Section 320, 482Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498A
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High Courts01 Nov 2021Dismissed

Mst Jameela Bano And Others Vs Qazi Abdul Rashid

Jammu And Kashmir High Court · (2021) 11 J&K CK 0009

Constitution Of India, 1950 — Article 136, 227Code Of Civil Procedure, 1908 — Section 100, 103Jammu And Kashmir Houses And Shops Rent Control Act, 1966 — Section 13
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