High Courts26 Mar 2014Disposed Off
Vasu Nischal and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2014) 3 JKJ 61
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 16 of 19
High Courts26 Mar 2014Allowed
Rakesh Kumar Vs J and K Transport Welfare Association
Jammu And Kashmir High Court · (2014) 2 JKJ 300
High Courts26 Mar 2014
Ashok Kumar Koul Vs Financial Commissioner
Jammu And Kashmir High Court · (2014) 2 JKJ 306
High Courts25 Mar 2014Disposed Off
Union of India Vs Jia Lal
Jammu And Kashmir High Court · (2014) 2 JKJ 311
High Courts25 Mar 2014Dismissed
Anita Verma Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2014) 2 JKJ 275
High Courts24 Mar 2014Dismissed
Union of India Vs Prem Singh and Others
Jammu And Kashmir High Court · (2014) 3 JKJ 636 : (2014) 3 LLJ 436
High Courts24 Mar 2014Dismissed
Mohd. Baksh Vs State and Others
Jammu And Kashmir High Court · (2014) CriLJ 2267 : (2014) 2 JKJ 182
High Courts20 Mar 2014Disposed Off
Khursheed Ahmad Waza Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 615
High Courts19 Mar 2014Disposed Off
Ashiq Hussain Wanth Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 675
High Courts17 Mar 2014Allowed
Gh. Ahmad Shah Vs State of JandK and Others
Jammu And Kashmir High Court · (2014) 3 JKJ 474
High Courts17 Mar 2014Dismissed
Kouser Mir Vs State and Others
Jammu And Kashmir High Court · (2015) LabIC 1132
High Courts17 Mar 2014Allowed
State of Jammu & Kashmir and Others Vs Abdul Hamid Khan and Others
Jammu And Kashmir High Court · (2014) 03 J&K CK 0009
High Courts13 Mar 2014Allowed
Antar Singh Vs United India Insurance Co. Ltd.
Jammu And Kashmir High Court · (2015) 4 ACC 310 : (2015) ACJ 2039 : (2014) 2 JKJ 400
High Courts13 Mar 2014
Union of India Vs Imtiyaz Ahmad Rather
Jammu And Kashmir High Court · (2014) 3 JKJ 450
High Courts13 Mar 2014Disposed Off
United Builders Vs Union of India
Jammu And Kashmir High Court · (2014) 2 JKJ 278
High Courts11 Mar 2014Allowed
Haji Ghulam Qadir Bhat Vs Haji Abdul Gani Bhat
Jammu And Kashmir High Court · (2014) 2 JKJ 481
High Courts11 Mar 2014
Showkat Ahmad Rather Vs State
Jammu And Kashmir High Court · (2014) 3 JKJ 358
Ranbir Penal Code, 1989 — Section 306, 498A
High Courts10 Mar 2014
Bilqees Rashid Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 413
High Courts10 Mar 2014Dismissed
Divisional Railway Manager and Others Vs Sanjay Raina
Jammu And Kashmir High Court · (2014) 03 J&K CK 0001
High Courts07 Mar 2014
Bhavneet Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 123