High Courts28 Feb 2014

Asif Baba Vs Union of India

Jammu And Kashmir High Court · (2014) 3 JKJ 405

Border Security Force Act, 1968 — Section 2(d), 31, 46, 47Criminal Law (Amendment) Act, 1952 — Section 6, 7Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2), 13(e), 13(e), 3
High Courts20 Feb 2014

Abdulla Baba Vs State of JandK

Jammu And Kashmir High Court · (2014) 3 JKJ 495

Armed Forces (Special Powers) Act, 1958 — Section 4, 6Army Act, 1950 — Section 125Constitution of India, 1950 — Article 226
High Courts19 Feb 2014

Sunil Kumar Vs State of JandK

Jammu And Kashmir High Court · (2015) 3 Crimes 517 : (2014) 3 JKJ 410

Food Safety and Standards Act, 2006 — Section 37Prevention of Food Adulteration Act, 1954 — Section 10, 9