High Courts09 Apr 2014Allowed
Mohan Singh Jamwal Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 425
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 15 of 19
High Courts04 Apr 2014
Bashir Vs State
Jammu And Kashmir High Court · (2014) 3 JKJ 255
Criminal Procedure Code, 1973 (CrPC) — Section 161, 342, 374Evidence Act, 1872 — Section 118, 27Jammu and Kashmir Criminal Procedure Code, 1989 — Section 425, 540
High Courts04 Apr 2014
S. Gajinder Singh Vs S. Bhupinder Singh
Jammu And Kashmir High Court · (2014) 3 JKJ 362
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Constitution of Jammu and Kashmir, 1956 — Section 103, 104
High Courts04 Apr 2014Disposed Off
JandK BOPEE and Others Vs Sunandani Sharma and Others
Jammu And Kashmir High Court · AIR 2014 JK 44 : (2014) 3 JKJ 166
High Courts03 Apr 2014Allowed
Reliance Gen. Insurance Co. Ltd. Vs Mohd. Sharief Naik
Jammu And Kashmir High Court · (2014) 2 JKJ 590
High Courts03 Apr 2014Dismissed
Balraj Bakshi Vs Union of India and Others
Jammu And Kashmir High Court · (2014) 2 JKJ 388
High Courts03 Apr 2014
Tajinder Institute of ETT Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 372
High Courts03 Apr 2014
Talib Hussain Dar Vs State
Jammu And Kashmir High Court · (2014) 3 JKJ 442
Constitution of India, 1950 — Article 14, 16
High Courts02 Apr 2014
Jagan Nath Vs Union of India
Jammu And Kashmir High Court · (2014) 3 JKJ 416 : (2014) LabIC 3594
High Courts02 Apr 2014Disposed Off
Associated Business Corporation Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 463
High Courts02 Apr 2014Disposed Off
Samitri Devi Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 441
High Courts02 Apr 2014Dismissed
Nitika Sharma Vs Union of India
Jammu And Kashmir High Court · (2014) 2 JKJ 437
High Courts01 Apr 2014
A Citizen Vs State of JandK and Others
Jammu And Kashmir High Court · AIR 2014 JK 48 : (2014) 4 JKJ 630
High Courts01 Apr 2014
Rajinder Singh Vs Union of India
Jammu And Kashmir High Court · (2014) 2 JKJ 556 : (2014) LabIC 2113
High Courts28 Mar 2014
Pir Panchal Company Pvt. Ltd. Vs Union of India and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 269
High Courts28 Mar 2014Allowed
Avtar Krishan Dewani Vs Anil Dhar
Jammu And Kashmir High Court · (2014) 2 JKJ 351
High Courts28 Mar 2014Disposed Off
Javid Iqbal Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 242
High Courts27 Mar 2014Dismissed
ACE Engg. Co. Vs National Hydroelectric Project Corpn. Ltd.
Jammu And Kashmir High Court · (2014) 2 JKJ 427
High Courts27 Mar 2014
Ruqaya Akber Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 336
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts27 Mar 2014
Amin Makhdoomi Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 464
Constitution of India, 1950 — Article 21, 300A, 300A