High Courts16 May 2014

Tara Chand Vs State of J and K

Jammu And Kashmir High Court · (2014) 3 JKJ 547

Criminal Procedure Code, 1973 (CrPC) — Section 161, 273, 274, 342, 374Evidence Act, 1872 — Section 25, 26, 27Ranbir Penal Code, 1989 — Section 302