High Courts30 Jun 2014
Ahmad Bhat and Others Vs Abdullah Dar and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 109
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 12 of 19
High Courts30 Jun 2014
Naseema Begum Vs Mehraj-ud-Din Kanroo
Jammu And Kashmir High Court · (2014) 4 JKJ 15
High Courts30 Jun 2014
Bajaj Allianz General Insurance Co. Ltd. Vs Ghulam Nabi Tak and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 79
High Courts30 Jun 2014Partly Allowed
Gulzar Ahmad Khankashi Vs Shahama
Jammu And Kashmir High Court · (2015) 3 JKJ 618
High Courts13 Jun 2014
Ahmad Wani Vs Gulzar Ahmad Guroo
Jammu And Kashmir High Court · (2014) 4 JKJ 76
High Courts13 Jun 2014
Arjumand Hamid Vs JKPSC and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 130
High Courts13 Jun 2014
Javaid Ahmad Dar Vs State of J&K
Jammu And Kashmir High Court · (2014) 4 JKJ 60
High Courts13 Jun 2014
Navneet Mahajan Vs Municipal Corporation
Jammu And Kashmir High Court · AIR 2014 JK 76 : (2014) 2 JKJ 453
High Courts13 Jun 2014Dismissed
All LPG Dealers cum Transporters Association Vs Union of India
Jammu And Kashmir High Court · (2014) 2 JKJ 444
High Courts12 Jun 2014Allowed
Tarmac Vs Union of India
Jammu And Kashmir High Court · (2014) 06 J&K CK 0009
High Courts11 Jun 2014
Union of India and Others Vs Gh. Qadir Gojree and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 13
High Courts11 Jun 2014Allowed
Hameeda Akhter Vs State and Others
Jammu And Kashmir High Court · (2014) LabIC 3219
High Courts11 Jun 2014Allowed
Jammu and Kashmir Service Selection Board Vs Mohammad Naseer
Jammu And Kashmir High Court · (2014) LabIC 3306
High Courts11 Jun 2014Allowed
Mahoora Banu Vs Mohammad Shafi Channa
Jammu And Kashmir High Court · (2015) 1 JKJ 28
High Courts10 Jun 2014
New India Assurance Co. Vs Farooq Ahmad and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 11
High Courts09 Jun 2014
State of J&K and Others Vs Mukhtar-ul-Aziz and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 73