High Courts01 Aug 2014
State of J&K Vs Firdous Ahmad Chopan
Jammu And Kashmir High Court · (2014) 4 JKJ 197
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 10 of 19
High Courts01 Aug 2014
Khalida Akhter Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 163
High Courts31 Jul 2014
Sant Memorial Institute of ETT and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 640
High Courts22 Jul 2014Disposed Off
Ghulam Rasool Akhoon Vs Ayat Rasool
Jammu And Kashmir High Court · (2014) 07 J&K CK 0021
High Courts22 Jul 2014
Nahami and Co. Vs Union of India
Jammu And Kashmir High Court · (2014) 4 JKJ 372
High Courts21 Jul 2014
JK State Board of School Education Vs Rafiq Ahmad Gujar Tanwoli
Jammu And Kashmir High Court · (2014) 4 JKJ 90
High Courts21 Jul 2014Dismissed
Rouf Ahmad Zaroo Vs R. Bazaz
Jammu And Kashmir High Court · (2014) 4 JKJ 88
High Courts18 Jul 2014
Vinod Kumar Bhat K. Vs State
Jammu And Kashmir High Court · (2014) 07 J&K CK 0019
High Courts15 Jul 2014
Lateef Vs Ravinder Singh and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 531
High Courts15 Jul 2014Dismissed
Mirz Infrastructure Builders Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 43
High Courts15 Jul 2014Dismissed
Farooq Salari and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 644
High Courts15 Jul 2014
Sandeep Sharma and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 254
High Courts15 Jul 2014Disposed Off
Abdul Rashid Sofi Vs State
Jammu And Kashmir High Court · (2014) 4 JKJ 531
High Courts15 Jul 2014
D.K. Pradhan Vs Union of India
Jammu And Kashmir High Court · (2014) 3 JKJ 375
Armed Forces Tribunal Act, 2007 — Section 4, 5(4), 14, 14(2), 15, 16, 17, 34Evidence Act, 1872 — Section 123, 124Indian Penal Code, 1860 — Section 175, 178, 179, 180, 193, 195, 196, 228
High Courts11 Jul 2014Allowed
Syed Shah and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 103
High Courts11 Jul 2014
Vinay Sharma and Others Vs Shweta Sharma and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 347
High Courts11 Jul 2014
Sartaj Khalid Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 219
High Courts10 Jul 2014Allowed
Salal Power Station Vs Karnail Singh and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 683
High Courts10 Jul 2014
Mir Hussain Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 43