COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 9 of 19
Markazi Tahaf-U-Ze Qabristan Committee Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 519
Bajaj Allianz General Insurance Co. Ltd. Vs Ghulam Nabi Ganai and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 8
Feedback Infra Private Ltd. Vs State of J.&K. and Others
Jammu And Kashmir High Court · AIR 2015 JK 7 : (2015) 3 BC 97 : (2015) 1 JKJ 727
Hilal Ahmad Bhat Vs Ab. Aziz Bhat and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 433
Hamid Ullah Dar and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 157
Junaid Ahmad Bhat Vs Chairman BOCA and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 269
Shabana Khan Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 234
Tahir Abdul Wahid Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 174
Ghulam Nabi Yatoo Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 123
Aryan Aviation Pvt. Ltd. Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 514
Surinder Mohan and Others Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 567
Bindu Bala Vs State of J & K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 573 : (2015) LabIC 920
BBF Industries Ltd. Vs Union of India
Jammu And Kashmir High Court · AIR 2015 JK 1 : (2015) 3 BC 69 : (2015) 1 JKJ 663
Ravinder Kour and Others Vs UOI and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 556
Chaman Lal and Others Vs Indian Oil Corporation Ltd. and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 547
Shankar Timber Products Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 560
Gulab Chand and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 366
Sanjay Kumar Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 282
Ashutosh Gupta and Others Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 352