High Courts26 Sept 2014Disposed Off
Union of India Vs Ravinder Kapoor
Jammu And Kashmir High Court · (2014) 09 J&K CK 0003
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 7 of 19
High Courts26 Sept 2014Allowed
Shagun Mahajan Vs Omer Bashir Itoo
Jammu And Kashmir High Court · (2014) 09 J&K CK 0002
High Courts25 Sept 2014
State of J&K Vs Manzoor Ahmed Code Farman
Jammu And Kashmir High Court · (2014) 4 JKJ 395
High Courts19 Sept 2014Dismissed
Manzoor Hussain and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 650
High Courts16 Sept 2014Dismissed
State of Jammu & Kashmir Vs Khurshid Ahmed
Jammu And Kashmir High Court · (2014) 09 J&K CK 0005
High Courts15 Sept 2014
State of J&K Vs Bupinder Singh
Jammu And Kashmir High Court · (2015) CriLJ 2963 : (2014) 4 JKJ 375
High Courts05 Sept 2014Dismissed
Ab. Rashid Wani and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 17
High Courts04 Sept 2014Allowed
Khurshid Ahmad Tarzan Vs University of Kashmir and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 214
High Courts04 Sept 2014
Fayaz Ahmad Sheikh Vs Civil Judge Jr. Div. Ashmuqam
Jammu And Kashmir High Court · (2014) 4 JKJ 183
High Courts04 Sept 2014
Jyoti Devi Vs Ld. Munsiff
Jammu And Kashmir High Court · AIR 2015 JK 6 : (2015) 1 JKJ 536
High Courts04 Sept 2014
Deepa Shangloo Vs Sunil Shangloo and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 662
High Courts03 Sept 2014Dismissed
Feroz Ahmad Bhat and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 68
High Courts02 Sept 2014
Sourav Goel Vs JandK Bopee
Jammu And Kashmir High Court · (2015) 1 JKJ 79
Constitution of India, 1950 — Article 14, 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts01 Sept 2014Disposed off
Suheel Ahmad Khan and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 457
High Courts29 Aug 2014Allowed
Emberald Healthcare Pvt. Ltd. and Others Vs Shahnawaz Ahmad Bhat
Jammu And Kashmir High Court · (2015) 1 JKJ 124
High Courts29 Aug 2014Disposed off
Building Operation Controlling Authority Vs Shashi Gotam and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 526
High Courts29 Aug 2014Dismissed
Kirpal Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 508
High Courts29 Aug 2014
Triveni Glass Ltd. Vs Ruchi Sales Corporation
Jammu And Kashmir High Court · (2014) 4 JKJ 556
High Courts29 Aug 2014
Kanta Devi Vs Mohinder Paul and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 229