High Courts17 Feb 2014
Koushal Kumar Khajuria Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 199
Jammu and Kashmir Reservation Act, 2004 — Section 24
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 18 of 19
High Courts11 Feb 2014
Amarmeet Singh Vs State
Jammu And Kashmir High Court · (2014) 3 JKJ 80
Constitution of India, 1950 — Article 19, 23
High Courts07 Feb 2014Dismissed
Wasiq Rasool Malik Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2014) 2 JKJ 14
High Courts06 Feb 2014Disposed Off
State of JandK and Others Vs S.M. Sharma
Jammu And Kashmir High Court · (2014) 02 J&K CK 0023
High Courts06 Feb 2014Dismissed
Jagdish Singh Vs Union of India
Jammu And Kashmir High Court · (2014) 2 JKJ 205 : (2014) LabIC 3398
High Courts04 Feb 2014Dismissed
Karan Singh Vs Ranjit Singh
Jammu And Kashmir High Court · (2014) 2 JKJ 273
High Courts03 Feb 2014Dismissed
Sushil Kumar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2014) LabIC 1803
High Courts03 Feb 2014
New India Assurance Co. Ltd. Vs Pushpa Devi
Jammu And Kashmir High Court · (2014) 1 JKJ 196
High Courts03 Feb 2014Dismissed
Ravi Kumar Vs U.O.I.
Jammu And Kashmir High Court · (2014) 3 JKJ 100 : (2014) LabIC 3154
High Courts03 Feb 2014
Jamal Din Vs CPO Kishtwar
Jammu And Kashmir High Court · (2014) 3 JKJ 94
Arms Act, 1959 — Section 27, 7Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 344, 57, 61Ranbir Penal Code, 1989 — Section 109, 302
High Courts03 Feb 2014Allowed
Jandial Printing Press Vs State of J. and K.
Jammu And Kashmir High Court · AIR 2014 JK 57 : (2014) 3 JKJ 107
High Courts31 Jan 2014
Neetu Gandotra Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 45
High Courts31 Jan 2014Disposed Off
Lal Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2014) 2 JKJ 331
High Courts31 Jan 2014Allowed
Sudarshan Kumar Khajuria Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 10 : (2014) LabIC 1963
High Courts31 Jan 2014Dismissed
Rajinder Singh Vs Home Secy. to govt. of India and Others
Jammu And Kashmir High Court · (2014) 3 JKJ 121 : (2014) LabIC 1973
High Courts30 Jan 2014
J.L. Tikoo Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 141
High Courts29 Jan 2014Disposed Off
Shamsher Singh Sandhu Vs Union of India and Others
Jammu And Kashmir High Court · (2014) 2 JKJ 142 : (2014) LabIC 2234
High Courts29 Jan 2014
Amjid Chugtai Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 115
High Courts28 Jan 2014Dismissed
Tej Swaroop Abrol Vs Vishwa Nath Kundal
Jammu And Kashmir High Court · (2014) 2 JKJ 103