High Courts06 Jun 2012Dismissed
Khursheed Ahmad Sheikh and Others Vs State and others
Jammu And Kashmir High Court · (2012) 06 J&K CK 0007
University Grants Commission Act, 1956 — Section 1, 22, 3
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2012
120 judgments · page 4 of 6
High Courts06 Jun 2012
Divisional Manager Vs Mohammed Hanief and Another
Jammu And Kashmir High Court · (2013) 2 ACC 321
Workmens Compensation Act, 1923 — Section 4(c)(ii)
High Courts04 Jun 2012
Ajab Singh Wazir Vs State
Jammu And Kashmir High Court · (2013) 2 Crimes 98
Criminal Procedure Code, 1973 (CrPC) — Section 435(4)(a), 561AEvidence Act, 1872 — Section 10
High Courts04 Jun 2012Dismissed
M/s. Helpline Advertising Services Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 44
High Courts02 Jun 2012
Imtiyaz Ahmad Bhat Vs FIL Industries Ltd.
Jammu And Kashmir High Court · (2013) 1 BC 282 : (2012) CriLJ 4091
Constitution of India, 1950 — Article 21Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Jun 2012Allowed
Masarat Alam Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) CriLJ 4305
Constitution of India, 1950 — Article 21, 22, 22(2), 22(3), 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8, 8(4)
High Courts02 Jun 2012
Mohd Ayoub Khan and Others Vs Aijaz Ahmad and Others
Jammu And Kashmir High Court · (2012) 06 J&K CK 0005
Transfer of Property Act, 1882 — Section 54
High Courts29 May 2012Dismissed
Nazira Begum And Another Vs State J and K and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0028
Arms Act, 1959 — Section 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 512Ranbir Penal Code, 1989 — Section 120, 201, 302, 307, 364
High Courts25 May 2012Allowed
Abdul Hamid Wani Vs State of Jammu & Kashmir and ors
Jammu And Kashmir High Court · (2012) 05 J&K CK 0027
Jammu and Kashmir Police Rules, 1960 — Rule 338(3), 338(4)Ranbir Penal Code, 1989 — Section 376, 511
High Courts25 May 2012
Abdul Samad Mir and ors Vs Abdullah Mir and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0019
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 9(3), 115, 2(2)Constitution of India, 1950 — Article 227Constitution of Jammu and Kashmir, 1956 — Section 104
High Courts25 May 2012Dismissed
Farooq Ahmad Nangroo Vs State and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0006
High Courts23 May 2012Dismissed
Caption Vinod Kumar Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2013) 1 Crimes 253
Army Act, 1950 — Section 122, 125, 126, 37Constitution of India, 1950 — Article 21Contract Act, 1872 — Section 23
High Courts23 May 2012Allowed
Basant Rath and Others Vs Ch. Nagar Singh
Jammu And Kashmir High Court · (2012) 05 J&K CK 0020
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 200, 202, 203Information Technology Act, 2000 — Section 66A
High Courts18 May 2012Allowed
Mohammad Abbas Dar Vs State and others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0017
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37
High Courts18 May 2012Allowed
Ghulam Qadir Kawa Vs State and others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0015
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161Jammu and Kashmir Public Safety Act, 1978 — Section 13
High Courts18 May 2012
Braham Singh Vs State and others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0010
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37
High Courts18 May 2012Allowed
Nazir Ahmad Pathan Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2012) CriLJ 3638
Constitution of India, 1950 — Article 21, 22, 22(3)(b), 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161Jammu and Kashmir Public Safety Act, 1978 — Section 13
High Courts17 May 2012Dismissed
J and KSSRB Vs Neelam Gupta and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0030
Constitution of India, 1950 — Article 14, 16Jammu and Kashmir (Subordinate) Service Recruitment Rules, 1992 — Rule 9
High Courts17 May 2012
Dr. Sunil Kumar Raina and Another and Dr. Anuradha Kerni and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0009
Constitution of India, 1950 — Article 14, 16Jammu and Kashmir Civil Services (Leave) Rules, 1979 — Rule 15, 61, 61(1), 61(3), 62
High Courts17 May 2012Dismissed
Tariq Ahmad Badroo and Others Vs State and Others
Jammu And Kashmir High Court · (2013) LabIC 642