High Courts16 May 2012
Shujat Hussain Shah Vs State and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0013
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2012
120 judgments · page 5 of 6
High Courts15 May 2012Dismissed
UCO Bank Vs Kamlesh Gandotra and Others
Jammu And Kashmir High Court · AIR 2012 J&K 80
Transfer of Property Act, 1882 — Section 116
High Courts15 May 2012Allowed
Ghulam Mohammad Wani Vs State and another
Jammu And Kashmir High Court · (2012) 05 J&K CK 0025
Arms Act, 1959 — Section 25, 27, 7Constitution of India, 1950 — Article 21, 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts15 May 2012Dismissed
Jagir Singh Vs Jagjit Singh and Another
Jammu And Kashmir High Court · (2012) 05 J&K CK 0014
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164ARanbir Penal Code, 1989 — Section 306, 498A
High Courts11 May 2012Dismissed
J and K Housing Board Vs Godawari Devi and Others
Jammu And Kashmir High Court · AIR 2012 J&K 108
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Jammu And Kashmir Housing Board Act, 1976 — Section 44, 57
High Courts10 May 2012Dismissed
Oriental Insurance Co. Ltd Vs Santosh Devi, and Others
Jammu And Kashmir High Court · (2013) 2 ACC 129
Workmens Compensation Act, 1923 — Section 4
High Courts10 May 2012Dismissed
Abbas Ali Vs Abdul Gafar and Another
Jammu And Kashmir High Court · (2012) CriLJ 4555
Jammu And Kashmir Juvenile Justice Act, 1997 — Section 2(h), 32, 37, 38Penal Code, 1860 (IPC) — Section 109, 341, 376
High Courts10 May 2012Dismissed
Hans Raj Bhagat Vs State and Others
Jammu And Kashmir High Court · (2013) 2 ACC 334 : (2013) ACJ 1834 : AIR 2013 J&K 15
Civil Procedure Code, 1908 (CPC) — Section 115, 115(2)Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts10 May 2012Dismissed
Himachal Pradesh State Forest C. Ltd Vs Com. Worksmen's Compensation and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0002
Workmens Compensation Act, 1923 — Section 30(2)
High Courts09 May 2012Dismissed
State of Jammu & Kashmir Vs Tariq Ahmad Wani and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0026
High Courts09 May 2012
Sameer Ahmad Wani Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0004
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 7, 8(4)Ranbir Penal Code, 1989 — Section 109, 120B, 121, 341, 379
High Courts09 May 2012Dismissed
National Insurance Co. Ltd Vs Yog Raj and Others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0001
Workmens Compensation Act, 1923 — Section 30, 4(a)
High Courts07 May 2012Dismissed
Nek Ram Dofara Vs Chanchal Kumari
Jammu And Kashmir High Court · (2012) 05 J&K CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts03 May 2012Allowed
National Insurance Co. Ltd Vs Fayaz Ahmad Khan
Jammu And Kashmir High Court · (2012) 05 J&K CK 0011
Motor Vehicles Act, 1988 — Section 166
High Courts02 May 2012Allowed
Syed Ali Shah Geelani Vs State and others
Jammu And Kashmir High Court · (2012) 05 J&K CK 0012
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8(4)
High Courts23 Apr 2012
Shafat Hussain Quadimi and Ors Vs State and others
Jammu And Kashmir High Court · (2012) 04 J&K CK 0007
Constitution of India, 1950 — Article 14Jammu and Kashmir Civil Service Regulations, 1956 — Article 108, 133
High Courts20 Apr 2012Dismissed
Abdul Hamid Zargar and others Vs State of Jammu & Kashmir and another
Jammu And Kashmir High Court · (2012) 04 J&K CK 0010
Arms Act, 1959 — Section 25, 3Explosive Substances Act, 1908 — Section 4, 5Ranbir Penal Code, 1989 — Section 34, 419
High Courts20 Apr 2012Dismissed
Khaja Shahid Farooq and anr Vs State of Jammu & Kashmir and anr
Jammu And Kashmir High Court · (2012) 04 J&K CK 0005
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 50, 8Ranbir Penal Code, 1989 — Section 120B
High Courts20 Apr 2012
Ms. Shazia Shaw Vs Mr. Khawar Butt and anr
Jammu And Kashmir High Court · (2012) 04 J&K CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 195(2), 195(4), 196, 196A, 196A(1)Ranbir Penal Code, 1989 — Section 120, 120B, 500
High Courts17 Apr 2012Dismissed
Abida Banoo Vs State and others
Jammu And Kashmir High Court · (2012) 04 J&K CK 0001