High Courts12 Apr 2012
Cube Construction Engineering Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2012 J&K 93
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2012
120 judgments · page 6 of 6
High Courts11 Apr 2012Dismissed
Harbans Kour and Others Vs Surjeet Singh and Another
Jammu And Kashmir High Court · (2012) 04 J&K CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482, 561ARanbir Penal Code, 1989 — Section 323, 452
High Courts09 Apr 2012
Administrator Aquaf Islamia Wakaf Vs M/s R.S. Construction Engineers and Ors
Jammu And Kashmir High Court · AIR 2012 J&K 70
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 2(e), 34
High Courts06 Apr 2012Allowed
Mohammad Atiqullah Dar Vs Union of India and Others
Jammu And Kashmir High Court · AIR 2012 J&K 104 : (2013) 1 BC 229
CPWD Works Manual, 2012 — Section 20.4.5
High Courts05 Apr 2012Dismissed
Tanveer Ahmad Wani Vs State and others
Jammu And Kashmir High Court · (2012) 04 J&K CK 0002
High Courts28 Mar 2012
Bajaj Allianz Gen. Insurance Vs Mst. Sara
Jammu And Kashmir High Court · (2013) 1 ACC 334 : (2013) ACJ 684 : AIR 2012 J&K 65
Criminal Procedure Code, 1973 (CrPC) — Section 279, 427Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts28 Mar 2012Disposed Off
National Insurance Co. Ltd. Vs Bashir Ahmad Chopan and Others
Jammu And Kashmir High Court · (2013) ACJ 1703
Motor Vehicles Act, 1988 — Section 168, 2(17), 2(21), 2(47)
High Courts14 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Koshalya Devi and Others
Jammu And Kashmir High Court · (2013) 2 ACC 348
Motor Accidents Claims Tribunal Act — Section 167
High Courts14 Mar 2012Dismissed
National Insurance Co. Ltd. Vs Nisha Mangotra and Others
Jammu And Kashmir High Court · (2013) ACJ 1150
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Mar 2012Allowed
Labhu Ram Vs State and Another
Jammu And Kashmir High Court · (2012) 03 J&K CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 250Ranbir Penal Code, 1989 — Section 409
High Courts06 Mar 2012Dismissed
Tarseem Pal and Another Vs Rattan Wazir and Another
Jammu And Kashmir High Court · AIR 2013 J&K 17
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 Mar 2012
Rifat Vs Abdul Sattar and Others
Jammu And Kashmir High Court · (2013) 1 Crimes 260
Criminal Procedure Code, 1973 (CrPC) — Section 164A, 164A, 397(3), 435(2), 482
High Courts02 Mar 2012Dismissed
In Re: Mohd Rafiq
Jammu And Kashmir High Court · (2012) 03 J&K CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Mar 2012Dismissed
State of Jammu & Kashmir Vs Mst. Lal Begum and ors
Jammu And Kashmir High Court · (2012) 03 J&K CK 0007
Ranbir Penal Code, 1989 — Section 302, 307, 34
High Courts02 Mar 2012Dismissed
United India Insurance Co. Ltd. Vs Asha Rani and Others
Jammu And Kashmir High Court · (2013) ACJ 1679
Motor Vehicles Act, 1988 — Section 166
High Courts02 Mar 2012Dismissed
Hans Raj Vs Jeet Ram
Jammu And Kashmir High Court · (2012) 03 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts24 Feb 2012
Viqar Ahmad Ganaie Vs State and Others
Jammu And Kashmir High Court · (2012) 02 J&K CK 0001
High Courts22 Feb 2012Allowed
Ramesh Chander and Others Vs Sonika Gupta
Jammu And Kashmir High Court · (2013) 1 Crimes 546
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204
High Courts30 Jan 2012Dismissed
Ramesh Kumar Sadhoo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 01 J&K CK 0003
High Courts30 Jan 2012Dismissed
State of Jammu & Kashmir. Vs Yash Pal and anr
Jammu And Kashmir High Court · (2012) 01 J&K CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 174