High Courts18 Jul 2012Dismissed
S. Hazara Singh Vs Ajit Singh and Another
Jammu And Kashmir High Court · AIR 2013 J&K 18
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 18, 29Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2012
120 judgments · page 3 of 6
High Courts17 Jul 2012Allowed
Yash Pal Vs Sanjeev Kumar and Another
Jammu And Kashmir High Court · (2013) 1 Crimes 544
Ranbir Penal Code, 1989 — Section 307, 341
High Courts12 Jul 2012
Vijay Kumar Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2013) 2 Crimes 368
Penal Code, 1860 (IPC) — Section 302Ranbir Penal Code, 1989 — Section 498A
High Courts11 Jul 2012
M/s. Fouji Gun House and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2012) CriLJ 4601
Arms Act, 1959 — Section 22, 22(1), 22(1)(b), 25, 3Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts10 Jul 2012Dismissed
Rinkoo Sharma and another Vs Union of India and others
Jammu And Kashmir High Court · (2012) 2 EFLT 889
High Courts10 Jul 2012Dismissed
Oriental Insurance Co. Ltd. Vs Sudesh Sharma and Others
Jammu And Kashmir High Court · (2013) 2 ACC 528
High Courts10 Jul 2012Dismissed
Vethesta Construction and Another Vs State and Others
Jammu And Kashmir High Court · (2013) 1 ARBLR 264
Arbitration Act, 1940 — Section 39, 39(1)Arbitration and Conciliation Act, 1996 — Section 37, 50Civil Procedure Code, 1908 (CPC) — Section 100A, 104, 104(1), 105, 4
High Courts09 Jul 2012Allowed
State of J. and K. and Others Vs Prince Ahmad Khan
Jammu And Kashmir High Court · (2013) LabIC 135
Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts09 Jul 2012
Mohammad Amin Beigh Vs State and Others
Jammu And Kashmir High Court · (2013) CriLJ 660
Constitution of India, 1950 — Article 14, 21Jammu and Kashmir Public Safety Act, 1978 — Section 22, 8, 8(3)(b)(iv)
High Courts09 Jul 2012Dismissed
Ghulam Hassan Bhat and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 26
High Courts09 Jul 2012Dismissed
State and Another Vs Ali Mohd. Dar
Jammu And Kashmir High Court · AIR 2013 J&K 31
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 39 Rule 7
High Courts04 Jul 2012Allowed
State of Jammu & Kashmir and Others Vs Ashiq Hussain Khan and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0021
Constitution of Jammu and Kashmir, 1956 — Section 124Ranbir Penal Code, 1989 — Section 148, 149, 323
High Courts04 Jul 2012
Nuzhat-ul-Gani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0020
Limitation Act, 1963 — Section 5
High Courts04 Jul 2012Dismissed
J and K Board of Professional Entrance Examination Vs Faiza Choudhary and Another
Jammu And Kashmir High Court · (2012) 07 J&K CK 0005
Constitution of India, 1950 — Article 141Dentists Act, 1948 — Section 10A, 10B, 10B(3), 10C, 53Indian Medical Council Act, 1956 — Section 33
High Courts03 Jul 2012
State of Jammu & Kashmir and Others Vs Dr. Mohammad Yousuf Rather
Jammu And Kashmir High Court · (2012) 07 J&K CK 0022
High Courts03 Jul 2012Dismissed
Javeed Ahmad Khanday Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0017
High Courts03 Jul 2012Dismissed
Director Rural Development Kashmir Vs Abdul Qayoom Dar and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0016
Industrial Disputes Act, 1947 — Section 17B
High Courts02 Jul 2012Dismissed
Sheeraz Ahmad Makroo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0019
High Courts02 Jul 2012Dismissed
Hotel Palace Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0018
Jammu and Kashmir Registration of Tourist Trade Act, 1978 — Section 10, 27, 39
High Courts15 Jun 2012
Iqbal Deep Singh Vs State
Jammu And Kashmir High Court · (2013) CriLJ 471
Arms Act, 1959 — Section 25, 4Jammu And Kashmir Juvenile Justice Act, 1997 — Section 18, 18(1), 24