High Courts03 Oct 2012Dismissed
Aga Nasir Ali Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 10 J&K CK 0003
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2012
120 judgments · page 2 of 6
High Courts26 Sept 2012Dismissed
Masoom Bhattacharya Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0001
High Courts19 Sept 2012Disposed Off
Faqir Chand and Others Vs Suraj Parkash and Others
Jammu And Kashmir High Court · (2013) 4 ALLMR 25
Workmens Compensation Act, 1923 — Section 19, 3, 4, 4A, 4A(1)
High Courts14 Sept 2012Dismissed
Gulshan Kumar Gupta and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0004
Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988 — Section 18, 6Land Acquisition Rules — Rule 63State Land Acquisition Act, 1990 — Section 6
High Courts14 Sept 2012Dismissed
M/s. Vishal Bar and Restaurant Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0003
Constitution of India, 1950 — Article 19(1)(g)
High Courts13 Sept 2012Allowed
Faisal Hameed Vs Income Tax Appellate Tribunal and Another
Jammu And Kashmir High Court · (2013) 256 CTR 429
Income Tax Act, 1961 — Section 144, 260ALimitation Act, 1963 — Section 14
High Courts11 Sept 2012Dismissed
Kashmir Women's College of Education Vs Kashmir University and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0007
High Courts10 Sept 2012
Yash Bhashin Vs State and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0005
High Courts05 Sept 2012
Mohan Singh Vs State of Jammu & Kashmir and ors
Jammu And Kashmir High Court · (2012) 09 J&K CK 0008
Constitution of India, 1950 — Article 19(1)(f)Land Acquisition Act, 1894 — Section 17, 4, 5(a), 6, 9
High Courts31 Aug 2012Dismissed
Haji Ama Bhat Vs Khaliq Ahmad and Others
Jammu And Kashmir High Court · (2012) 08 J&K CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts31 Aug 2012Dismissed
Ghulam Hassan Wani and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 21
High Courts31 Aug 2012Dismissed
Parveez Khan and Another Vs State and Others
Jammu And Kashmir High Court · AIR 2013 J&K 68
Jammu and Kashmir Reservation Act, 2004 — Section 2(j)
High Courts31 Aug 2012
Ghulam Nabi Bhat and Another Vs State and Others
Jammu And Kashmir High Court · (2012) 08 J&K CK 0002
Land Revenue Act — Section 15
High Courts30 Aug 2012Dismissed
Bashir Vs Khurshed Bibi and Others
Jammu And Kashmir High Court · AIR 2013 J&K 4
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2), Order 7 Rule 11, Order 7 Rule 11(b), Order 9 Rule 4, 149
High Courts24 Aug 2012Dismissed
Asian Cement Industries Vs Income Tax Appellate Tribunal
Jammu And Kashmir High Court · (2013) 214 TAXMAN 365
Income Tax Act, 1961 — Section 260A, 80HH, 80HH(2)(ii), 80HH(6), 80I
High Courts13 Aug 2012
Fayaz Ahmad Dar Vs State and Others
Jammu And Kashmir High Court · (2013) CriLJ 271
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 8
High Courts07 Aug 2012Allowed
Ghulam Nabi Dar Vs State and Others
Jammu And Kashmir High Court · (2012) 08 J&K CK 0008
Companies Act, 1956 — Section 17Constitution of India, 1950 — Article 14, 16Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 2(d)(iv), 2(f), 2(g), 2(p), 22
High Courts27 Jul 2012Dismissed
United India Insurance Co. Vs Abdul Rashid Bhat
Jammu And Kashmir High Court · AIR 2013 J&K 12
High Courts25 Jul 2012Dismissed
Union of India Vs Sohan Singh
Jammu And Kashmir High Court · (2013) 1 SCT 566 : (2013) 2 SLJ 170
Army Act, 1950 — Section 39(a), 40(a), 40(a)Constitution of India, 1950 — Article 226, 227
High Courts25 Jul 2012Allowed
Union of India and Others Vs Mukesh Kumar
Jammu And Kashmir High Court · (2012) 07 J&K CK 0014
Army Act, 1950 — Section 169A, 69