High Courts14 Jul 2023Disposed Of
Hans Raj And Others Vs HIMUDA And Another
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0050
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 165 of 1,571
High Courts14 Jul 2023Disposed Of
Sansar Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0049
Constitution Of India, 1950 — Article 21Unlawful Activities (Prevention) Act, 1967 — Section Section 43D(5)Indian Penal Code, 1860 — Section 34, 149, 307 Constitution Of India, 1950 — Article 21
High Courts13 Jul 2023Dismissed
Rajinder Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0056
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 41A, 97, 200, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts13 Jul 2023Disposed Of
Mohinder Pal And Others Vs Mulak Raj
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0055
High Courts13 Jul 2023
Shiv Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 164, 173(2), 439Indian Penal Code, 1860 — Section 376
High Courts13 Jul 2023Disposed Of
Naresh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0053
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts13 Jul 2023Disposed Of
Mousam Deen Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts13 Jul 2023Dismissed
Rakesh Awasthi Vs Ritesh Sharma
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0051
Constitution Of India, 1950 — Article 137, 226
High Courts13 Jul 2023Disposed Of
State Of H.P. & Another Vs Brij Pal Singh (Since Deceased) Through Lrs
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0048
Land Acquisition Act, 1894 — Section 4, 11, 23(1A), 54
High Courts12 Jul 2023Disposed Of
Sunil Kaul Vs Himachal Pradesh Tourism Development Corporation Ltd. & Anr
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0047
High Courts12 Jul 2023Disposed Of
Fakeer Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0046
High Courts12 Jul 2023Disposed Of
Naresh Panwar Vs State Bank Of India And Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0045
High Courts12 Jul 2023
Sukhbinder Singh Vs HRTC & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0044
High Courts12 Jul 2023Disposed Of
Sushil Kumar Vs HRTC & Anr
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0043
Motor Transport Workers Act, 1961 — Section 26
High Courts12 Jul 2023Dismissed
Rangila Ram Vs State Of HP And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0042
Himachal Pradesh Panchayati Raj Act, 1994 — Section Section 163, 164, 164(2), 165Representation Of The People Act, 1951 — Section 83, 83(2)
High Courts07 Jul 2023Disposed Of
Raman Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0029
High Courts07 Jul 2023Disposed Of
Dip Chand Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0028
High Courts07 Jul 2023
Sunil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0027
High Courts07 Jul 2023Disposed Of
Dinesh Kumar Vs Land Acquisition Officer And Another
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0026
Arbitration And Conciliation Act, 1996 — Section 23(4), 29A, 29A(3), 29A(3)(1), 29A(4), 29A(5)
High Courts07 Jul 2023Disposed Of
Pawan Chand & Ors Vs State Of H.P & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0025
Constitution Of India, 1950 — Article 227