High Courts25 Jul 2023Disposed Of
Shana Devi Vs Abhishek Jain And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0089
Contempt Of Courts Act, 1971 — Section 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 163 of 1,571
High Courts25 Jul 2023Disposed Of
Ranjeet Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0088
High Courts25 Jul 2023Dismissed
Pawan Kumar Vs Inder Singh & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0087
High Courts25 Jul 2023Disposed Of
Amit Alias Ammu Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0086
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 254(A), 354(D), 384, 504, 506
High Courts24 Jul 2023Allowed
Amit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0118
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts24 Jul 2023
Mangal Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0117
Constitution Of India, 1950 — Article 14, 19, 21Code Of Criminal Procedure, 1973 — Section 309, 436, 436A, 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 36(1), 37, 37(1), 37(1)(b), 37(1)(b)(ii), 37(2)
High Courts24 Jul 2023Disposed Of
Dr. Jagrup Chand Bhandari Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0116
High Courts24 Jul 2023Disposed Of
Angrej Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0115
High Courts24 Jul 2023Disposed Of
Batan Singh Vs State Of H.P & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0114
High Courts24 Jul 2023Disposed Of
Som Raj Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0113
High Courts24 Jul 2023Disposed Of
Baldev Singh Vs State Of H.P & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0112
High Courts24 Jul 2023
Manish Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0085
Code Of Criminal Procedure, 1973 — Section 161, 173(2), 439Indian Penal Code, 1860 — Section 34, 323, 354, 364, 366, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 18, 29, 30
High Courts24 Jul 2023Disposed Of
Dalip Chand Vs HPSEB Limited And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0084
High Courts24 Jul 2023
Subhash Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Immoral Trafficking Act, 1956 — Section 3, 4, 5Indian Penal Code, 1860 — Section 370
High Courts24 Jul 2023Dismissed
Anjali (Through Her Husband Thaman Pun) Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0082
Central Excise Rules, 1944 — Rule 56Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii), 2(iv), 20, 52A, 79, 80
High Courts21 Jul 2023Disposed Of
Ravi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0081
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 52Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Jul 2023Allowed
Sunny Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0080
High Courts21 Jul 2023Disposed Of
Ashok Thakur Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0079
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 12(1)(b)
High Courts21 Jul 2023Disposed Of
Suresh Kumar And Anr Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0078
High Courts21 Jul 2023Disposed Of
Gaurav Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0077
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 94(2)