High Courts28 Jul 2023Disposed Of

Tilak Raj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0111

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 37(1)(b)(ii)
High Courts28 Jul 2023

Sonu Janga Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0108

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Immoral Trafficking Act, 1956 — Section 3, 4, 5Indian Penal Code, 1860 — Section 370
High Courts25 Jul 2023Disposed Of

Ragani Devi Vs Chetna Sen V. Ors

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0091

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2