High Courts02 Aug 2023Disposed Of
Parvinder Jaswal & Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 161 of 1,571
High Courts02 Aug 2023Disposed Of
M/S G-Tech Splicing Pvt. Ltd Vs M/S Simplex Infrastructure Ltd
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0013
High Courts02 Aug 2023Disposed Of
Jai Singh Vs Bhakra Beas Management Board And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0012
High Courts02 Aug 2023Disposed Of
Nek Ram Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0011
High Courts01 Aug 2023Disposed Of
Asha Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0010
High Courts01 Aug 2023Disposed Of
Hukam Raj Vs HPU & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0009
High Courts01 Aug 2023Disposed Of
Gajender Singh Thakur & Ors Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0008
High Courts01 Aug 2023Disposed Of
Neena Sood Vs HPU & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0006
High Courts01 Aug 2023Disposed Of
Gopal Singh And Another Vs Secretary Panchayati Raj And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0005
Himachal Pradesh Panchayati Raj (General ) Rules, 1997 — Rule 21(2)
High Courts01 Aug 2023Allowed
Ram Singh And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0004
High Courts01 Aug 2023
Dinesh Sharma Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0002
High Courts01 Aug 2023Dismissed
M/s Kartik Food Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0001
Constitution Of India, 1950 — Article 12, 136, 226, 227Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 17(1), 18, 20
High Courts31 Jul 2023Disposed Of
Jagdish Ram Bhardwaj Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0126
High Courts31 Jul 2023Disposed Of
Raj Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0125
High Courts31 Jul 2023Disposed Of
Sameer Khan Vs State Of Himachal Pradesh & Other
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0124
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338
High Courts31 Jul 2023Disposed Of
Birma Chauhan Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0123
High Courts31 Jul 2023Disposed Of
Hem Raj Vs Manoj Kumar And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0122
Constitution Of India, 1950 — Article 21Contempt Of Courts Act, 1971 — Section 10, 12
High Courts31 Jul 2023Disposed Of
Pradeep Kumar Bhatnagar Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0121
High Courts31 Jul 2023Disposed Of
Rakesh Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0120
High Courts31 Jul 2023Disposed Of
Pushap Lata Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0119