High Courts10 Aug 2023Disposed Of
Naresh Chand And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0046
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 159 of 1,571
High Courts10 Aug 2023Disposed Of
Lalit Kumar Vs HRTC
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0045
High Courts09 Aug 2023Dismissed
Shiv Ram & Ors Vs Karam Chand & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0054
Code Of Civil Procedure, 1908 — Order 26 Rule 9Himachal Pradesh Land Revenue Act, 1954 — Section 107
High Courts09 Aug 2023Disposed Of
Radha Sharma Vs H.P. University And Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0053
High Courts09 Aug 2023Disposed Of
SD Senior Secondary School, Ganj Bazar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0052
Payment Of Gratuity Act, 1972 — Section 7(7)
High Courts09 Aug 2023
Chet Ram Alias Chetru (Since Deceased) Through Lrs Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 449(ii)
High Courts09 Aug 2023Dismissed/Disposed Of
H.P. Housing & Urban Development Authority Vs Vidya Namta And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0050
High Courts08 Aug 2023Allowed
Pyare Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0059
High Courts08 Aug 2023Disposed Of
Saurabh Mahajan & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 506
High Courts08 Aug 2023Dismissed
Kalam Patti (Deceased) Through Lrs Vs Collector Distt. Shimla, H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0057
High Courts08 Aug 2023Disposed Of
Sanjay Deshta Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 201, 354AProtection Of Children From Sexual Offences Act, 2012 — Section 10, 12
High Courts08 Aug 2023Disposed Of
Rumail Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0055
High Courts07 Aug 2023Disposed Of
Raj Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0044
High Courts07 Aug 2023Disposed Of
Jatru Munda Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0043
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27, 106Code Of Criminal Procedure, 1973 — Section 154, 313
High Courts07 Aug 2023Allowed
Sanju And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0042
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20 (b)(ii)(c ), 29, 35, 52A, 52A(1), 52A(2), 52A(2)(c), 52(A)(I), 52A(3, )52A(4), 53Evidence Act, 1872 — Section 27, 67Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts04 Aug 2023Disposed Of
Rahul Garhwal Vs Ram Swarrop And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0041
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts04 Aug 2023
Mahi Pal Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0040
High Courts04 Aug 2023Disposed Of
Chaman Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0038
High Courts04 Aug 2023Disposed Of
Thakur Pre-Examination Coaching-Cum-Training Institute (Society) Nehran Pukhar And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0037
High Courts04 Aug 2023Disposed Of
Nignoo Alias Niknoo (Since Deceased) Through His Lrs. & Others Vs
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0036
Code Of Civil Procedure, 1908 — Order 22, Rule 3(2), Order 22, Rule 4(3)