COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 158 of 1,571

High Courts16 Aug 2023Dismissed

Hari Ram (Since Deceased) Through His Lrs Vs Anita And Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0070

Indian Penal Code, 1860 — Section 34, 323, 451, 506Indian Easements Act, 1882 — Section 60Code Of Civil Procedure, 1908 — Section 100

High Courts16 Aug 2023Dismissed

Rameshwar Yadav Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0069

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(c), 50Code Of Criminal Procedure, 1973 — Section 313

High Courts16 Aug 2023Disposed Of

Raj Kumar Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0068

High Courts14 Aug 2023Disposed Of

Jagdish Chand Verma Vs HPU & Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0076

High Courts14 Aug 2023Disposed Of

Jeet Ram Vs H.P. University And Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0075

High Courts14 Aug 2023Disposed Of

Santosh Kumar Vs HRTC & Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0074

High Courts14 Aug 2023

Keshav Ram Vs HRTC & Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0073

High Courts14 Aug 2023Disposed Of

Devender Kumar Vs HRTC & Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0072

High Courts14 Aug 2023

Praveen Kumar Vs HRTC & Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0071

High Courts11 Aug 2023Disposed Of

Sonu @ Rafakat Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0066

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 37(1)(b)(ii)

High Courts11 Aug 2023

Arvind @ Vicky And Others Vs State Of H.P.

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0065

Code Of Criminal Procedure, 1973 — Section 154, 173(2), 439Indian Penal Code, 1860 — Section 34, 323, 332, 341, 354, 354D, 452, 504,506Protection Of Children From Sexual Offences Act, 2012 — Section 8

High Courts11 Aug 2023Disposed Of

M/S Oakwood Hamlet Vs RGF Holidays & Resorts (India) Pvt. Ltd. & Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0064

Arbitration And Conciliation Act, 1996 — Section 11, 11(8)

High Courts11 Aug 2023Dismissed

Kasam Deen Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0063

Code Of Criminal Procedure, 1973 — Section 161, 164, 438, 439Indian Penal Code, 1860 — Section 120B, 342, 366, 376, 504, 506

High Courts11 Aug 2023Allowed

Jai Lal Kanta Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0062

Constitution Of India, 1950 — Article 136, 142

High Courts11 Aug 2023

Ramesh Thakur Vs Phulma (Since Deceased) Through Her Lrs Balak Ram And Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0061

Code Of Civil Procedure, 1908 — Order 23 Rule 3Negotiable Instruments Act, 1881 — Section 138

High Courts11 Aug 2023Allowed

Usha Thakur And Others Vs Vikram Thakur And Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0060

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 154

High Courts10 Aug 2023Disposed Of

Jaswant Singh And Others Vs Himachal Road Transport Corporation And Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0067

Constitution Of India, 1950 — Article 226

High Courts10 Aug 2023Disposed Of

Jayanti Bhardwaj Vs State Of H.P And Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0049

High Courts10 Aug 2023Disposed Of

Avtar Singh Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0048

High Courts10 Aug 2023Dismissed

Himachal Road Transport Corporation Vs Brij Lal And Otthers

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0047