High Courts22 Aug 2023Dismissed
Ganesh Dutt Thakur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0115
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 156 of 1,571
High Courts21 Aug 2023Dismissed
Baba Sarabojot Singh Bedi Vs Sada Ram
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0121
Constitution Of India, 1950 — Article 13391)(a)Code Of Civil Procedure, 1908 — Section 100, 109, Order 41 Rule 27Evidence Act, 1872 — Section 114(g)
High Courts21 Aug 2023Dismissed
State Of H.P. & Anr Vs Neena Sharma
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0114
High Courts21 Aug 2023Dismissed
H.P. Khadi Aashram Vs Gurcharan Sharma
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0113
Code Of Civil Procedure, 1908 — Order 18, Rule 17
High Courts21 Aug 2023Disposed Of
Bhagwati Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0112
High Courts21 Aug 2023Dismissed
Ravinder Kumar And Ors Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0111
Constitution Of India, 1950 — Article 14, 16, 226, 309
High Courts21 Aug 2023Disposed Of
Asha Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0110
High Courts21 Aug 2023Dismissed
Vijay Kumar-II Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0109
High Courts21 Aug 2023Disposed Of
Surender Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0108
High Courts21 Aug 2023Disposed Of
Anirudh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0107
High Courts21 Aug 2023Disposed Of
Vicky And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0106
High Courts19 Aug 2023Disposed Of
Himanshu Chaudhary Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0105
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 181, 187, 196
High Courts19 Aug 2023
Arvind Negi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 228A, 292, 323, 341, 342, 452Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75
High Courts19 Aug 2023Allowed
Jumma Deen Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts19 Aug 2023Dismissed
Surinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0102
Indian Penal Code, 1860 — Section 34, 201, 302, 304, 365Arms Act, 1959 — Section 25, 27Evidence Act, 1872 — Section 27
High Courts19 Aug 2023Allowed
Akshat Guleria Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0101
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts18 Aug 2023Disposed Of
Davinder Dass Vs HRTC & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0100
High Courts18 Aug 2023Disposed Of
Mukesh Chand Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0099
High Courts18 Aug 2023Disposed Of
Kirpa Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0098
High Courts18 Aug 2023Disposed Of
Hardyal Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0097