COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 154 of 1,571

High Courts31 Aug 2023Disposed Of

Sanjay Shrivastav Vs Aruna Purta & Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0156

Code Of Criminal Procedure, 1973 — Section 320, 320(1), 320(9), 397, 401Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts31 Aug 2023

Karnail Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0155

Code Of Criminal Procedure, 1973 — Section 164, 173(2), 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6

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High Courts31 Aug 2023Allowed/Disposed Of

Bharti Singla & Others Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0154

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High Courts31 Aug 2023Disposed Of

Dile Ram Vs State Of Himachal Pradesh And Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0147

Code Of Criminal Procedure, 1973 — Section 449(ii), 446

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High Courts31 Aug 2023Disposed Of

Ankush Ashotra & Others Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0146

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506

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High Courts31 Aug 2023Disposed Of

Ram Rattan Sharma Vs State Of H.P And Another

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0145

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138

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High Courts31 Aug 2023Disposed Of

Vijay Singh Thakur & Ors Vs Chaudhary Sarvan Kumar Himachal Pradesh Krishi Vishvavidalaya & Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0144

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High Courts29 Aug 2023Dismissed

Thakru Ram Vs State Of H.P & Anr

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0153

Constitution Of India, 1950 — Article 16(4)

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High Courts29 Aug 2023Allowed

Dhanveer Singh Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0152

Constitution Of India, 1950 — Article 14, 226

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High Courts29 Aug 2023Disposed Of

Dr. Vinay Patyal Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0151

Constitution Of India, 1950 — Article 300A

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High Courts29 Aug 2023Allowed

Mohinder Singh Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0150

Constitution Of India, 1950 — Article 14

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High Courts28 Aug 2023Disposed Of

Karam Singh Vs Shree Ram Transport Finance Co. Ltd

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0149

Constitution Of India, 1950 — Article 227

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High Courts28 Aug 2023Disposed Of

Rakesh Kumar Sharma And Ors Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0148

Constitution Of India, 1950 — Article 14, 16, 32

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High Courts25 Aug 2023Allowed

Mandeep Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0138

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37

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High Courts25 Aug 2023Allowed

Rohit Kumar And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0137

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 21, 29, 37

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High Courts25 Aug 2023Disposed Of

Chamaroo (Deceased) Through His Lrs Vs Om Chand

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0136

Code Of Civil Procedure, 1908 — Section 96, Order 41, Order 41 Rule 31

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High Courts25 Aug 2023Dismissed

Narayan Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0135

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 52A, 52A(2), 52A(3), 52A(4), 53Code Of Criminal Procedure, 1973 — Section 313Customs Act, 1962 — Section 100(1B), 110(1B)

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High Courts24 Aug 2023Disposed Of

Khub Ram Vs Union Of India And Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0134

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High Courts24 Aug 2023Disposed Of

Urmila Romoul Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0133

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High Courts24 Aug 2023Disposed Of

Vimla Devi Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0132

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