High Courts08 Sept 2023Disposed Of
Aman Preet Kaur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0019
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 153 of 1,571
High Courts08 Sept 2023Disposed Of
Pradeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts08 Sept 2023
Rohit Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42(2)Indian Penal Code, 1860 — Section 34, 323, 341, 504
High Courts06 Sept 2023Allowed
Dalip Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts06 Sept 2023Dismissed
Pushpinder Singh And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0015
High Courts06 Sept 2023Allowed
Deepak Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0014
Indian Penal Code, 1860 — Section 34, 307, 323, 324
High Courts06 Sept 2023Dismissed
Ramesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0013
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 24, 27A, 37, 37(1)(b)
High Courts06 Sept 2023Disposed Of
Kali Dass Vs HRTC
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0012
High Courts01 Sept 2023Dismissed
Roshan Lal Vs State Of Himachal Prades And Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0011
Constitution Of India, 1950 — Article 226
High Courts01 Sept 2023Disposed Of
Narain Dass Mehan (Since Deceased) Through His Legal Representatives &Ors Vs Yashoda Devi (Since Deceased) Through Her Legal Representatives & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0010
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 45, 73
High Courts01 Sept 2023Allowed
Sanjeev Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0009
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts01 Sept 2023Dismissed
Oriental Insurance Company Limited Vs Karmi Devi And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0008
Employee�s Compensation Act, 1923 — Section 4(4), 22, 30
High Courts01 Sept 2023Disposed Of
Shyam Lal Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0007
High Courts01 Sept 2023Dismissed
Jai Ram And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0006
Indian Penal Code, 1860 — Section 201, 279, 304A, 336Code Of Criminal Procedure, 1973 — Section 154, 397, 401Motor Vehicles Act, 1988 — Section 187
High Courts01 Sept 2023Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts01 Sept 2023Disposed Of
Mohini Sharma Vs H.P. University And Another
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0004
High Courts01 Sept 2023Disposed Of
Sushma Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0003
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts01 Sept 2023Disposed Of
Desh Raj And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0002
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 4
High Courts01 Sept 2023Dismissed
Dilbhag Singh & Others Vs Hari Ram & Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0001
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 100(4)(1), 100(4)(2), 100(1)(3), 100(4)(4), 100(4)(5), 100(4)(8), 100(4)(6), 100(4)(8), 104(3)
High Courts31 Aug 2023Disposed Of
Sukh Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0157